DIN: 01644761

CHIRANJIV ISHWARLAL VAGHANI

Companies Associated
CIN Company Name Status
AAG-0881 MILTON REAL ESTATE VENTURES LLP
U45400MH2013PTC247460 NORTH STAR REALTY PRIVATE LIMITED Active
AAC-4778 MILTON FOODS LLP Active
U45400MH2010PTC204041 MILTON CONSTRUCTIONS PRIVATE LIMITED Converted to LLP and Dissolved
U65923DL2007PTC171329 CAPRI INVESTMENT ADVISORS INDIA PRIVATE LIMITED Active
U17100MH1972PTC015894 RUPANI SPINNING MILLS PRIVATE LIMITED Active
U55101MH2007PTC168731 TRITON HOTELS AND RESORTS PRIVATE LIMITED Active
AAG-1059 MILTON REAL ESTATE PROJECTS LLP
U45202MH2010PTC204021 MILTON BUILDCON PRIVATE LIMITED Active
U45201MH2013PTC247334 SUN REALTY PRIVATE LIMITED Active
U70200KA2007PTC044798 SAFRON REALTY PRIVATE LIMITED Active
U70101KA2006PTC038554 ZENITH SHELTERS PRIVATE LIMITED Active
U51900MH1999PTC122610 KAYCEE COMMODITY SERVICES PRIVATE LIMITED Active
U45400MH2011PTC211711 NSD REAL ESTATE PROJECTS PRIVATE LIMITED Active
U74140MH2001PTC132459 KAYCEE ADVISORY SERVICES PRIVATE LIMITED Active
U45201MH2010PTC201558 MILTON DEVELOPERS PRIVATE LIMITED Converted to LLP and Dissolved
U55101MH2008FTC187008 NAGPUR MODERN HOSPITALITY PRIVATE LIMITED Active
U45400MH2010PTC210778 MILTON REAL ESTATE PROJECTS PRIVATE LIMITED Converted to LLP
U45400MH2009PTC197415 VCV DEVELOPERS PRIVATE LIMITED Converted to LLP and Dissolved
AAG-7266 MILTON REAL VENTURES LLP
U45400MH2009PTC197782 CIV DEVELOPERS PRIVATE LIMITED Converted to LLP and Dissolved
U45400MH2010PTC210711 MILTON REAL VENTURES PRIVATE LIMITED Converted to LLP
U45200MH2010PTC210789 MILTON REAL ESTATE VENTURES PRIVATE LIMITED Converted to LLP
U45201DL2006PTC144604 N H CONSTRUCTION PRIVATE LIMITED Active


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