CHARTERED INSTITUTE OF ARBITRATORS (INDIA)Activity: Community, personal & Social Services in Maharashtra.Active |
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CIN U80301MH2009NPL196813 |
ROC RoC-Mumbai |
Incorporation Date 03-11-2009 |
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Class Public |
Category Company Limited by Guarantee |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 5000 |
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Registration Number 196813 |
Registration Date 03-11-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 11-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. --- |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address nusrat@linklegal.in |
Registered Address 2nd Floor, PLOT 215, FREE PRESS HOUSE FREE PRESS JOURNAL MARG, NARIMAN POINT MUMBAI Mumbai City MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CHARTERED INSTITUTE OF ARBITRATORS (INDIA)Last Checked Past / Closed Litigation On 20-09-2023 23:15
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CHARTERED INSTITUTE OF ARBITRATORS (INDIA). However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01885538 | NUSRAT SYED HASSAN | 25-11-2009 |
03438140 | INBAVIJAYAN | 17-03-2011 |
00001607 | LALIT BHASIN | 03-11-2009 |
03441505 | SAMIRKUMAR UDAYBHAI SHAH | 17-03-2011 |
00274460 | VYAPAK NAYAN DESAI | 01-07-2016 |
01619971 | TEJAS DHIRAJBHAI KARIA | 21-12-2017 |
00348385 | CHANDRAKANT UTTAMCHAND KAMDAR | 03-11-2009 |
02585190 | DILIPKUMAR KAKUBHAI VIRANI | 21-01-2012 |
03473935 | RATAN KUMAR SINGH | 17-03-2011 |
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