CHAMBAL FERTILISERS AND CHEMICALS LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Rajasthan.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AAACC9762A
CIN
L24124RJ1985PLC003293
ROC
RoC-Jaipur
Incorporation Date
07-05-1985
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
003293
Registration Date
07-05-1985
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 65000,00,000
Paid Up Capital
Rs. 41620,78,520



Contact Information

E-Mail Address
rajveer.singh@chambal.in
Registered Address
Gadepan KOTA RJ 325208 IN



TradeMarks

Total 85 marks found.
UTTAM ACT, Class 5, Registered
UTTAM PAINVEER, Class 5, Registered
UTTAM METAVEER, Class 5, Registered
VEERKILL WEEDICIDE, Class 5, Registered
STEMBO, Class 5, Registered
UTTAM ZINC E D T A, Class 1, Registered
CHLORVEER STRONG, Class 5, Registered
DINGO INSECTICIDE, Class 5, Opposed
UTTAM FILIP (DEVICE), Class 5, Registered
CALRICH (DEVICE), Class 1, Registered
UTTAM IMIDA STRONG (LABEL), Class 5, Opposed
UTTAM DINGO FUNGICIDE (LABEL), Class 5, Registered
UTTAM VEERTAP 500 (LABEL), Class 5, Registered
UTTAM PRIDO (LABEL), Class 5, Registered
UTTAM MOZO HERBICIDE (LABEL), Class 5, Registered
UTTAM BLUE MOON FUNGICIDE (LABEL), Class 5, Registered
UTTAM LAMBDA STRONG INSECTICIDE (LABEL), Class 5, Registered
UTTAM D.A.P. (DEVICE), Class 1, Registered
UTTAM N.P.K. (DEVICE), Class 1, Registered
UTTAM SAMPURAN (DEVICE), Class 1, Registered
UTTAM SALTON UTTAM UTPAD (DEVICE), Class 1, Registered
UTTAM UTPAAD URWARAK Zn (DEVICE), Class 1, Registered
UTTAM RECHARGE (DEVICE), Class 1, Registered
UTTAM SUPER GOLD (DEVICE), Class 5, Registered
UTTAM KLEENO (LABEL), Class 5, Registered
UTTAM MYTHEN (DEVICE), Class 5, Registered
UTTAM TOTTO(LABEL), Class 5, Opposed
UTTAM VEERCOMBI-44 (DEVICE), Class 5, Registered
UTTAM VEERSULP DP (LABEL), Class 5, Registered
VEERKILL-80, Class 5, Registered
LABEL IN HINDI, Class 31, Registered
UTTAM IMACOMBI 3535 (LABEL), Class 5, Registered
UTTAM DONALI FUNGICIDE (LABEL), Class 5, Registered
UTTAM PIFRO INSECTIDE (LABEL), Class 5, Registered
UTTAM DHOOMSETU (DEVICE), Class 5, Registered
UTTAM TRINETRA (LABEL), Class 5, Registered
DHOOMKETU (LABEL), Class 5, Registered
UTTAM KOKSIL, Class 5, Registered
UTTAM ISOVEER, Class 5, Registered
UTTAM LAMBDA DOUBLE, Class 5, Registered
UTTAM BUTAVEER GR, Class 5, Registered
FANVEER D P, Class 5, Registered
VEERMITE, Class 5, Registered
MANZIM WITH LABLE, Class 5, Registered
UTTAM POTASH (DEVICE), Class 1, Registered
UTTAM UTPAAD POULIBOR (DEVICE), Class 1, Registered
UTTAM UTPAAD (DEVICE), Class 1, Registered
UTTAM SUPER (DEVICE), Class 1, Registered
IMIDA WDG, Class 5, Registered
ATTRACT HERBICIDE, Class 5, Registered
HEXA PLUS (LABEL), Class 5, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to CHAMBAL FERTILISERS AND CHEMICALS LIMITED

Last Checked Past / Closed Litigation On 04-09-2023 18:58
16-10-2017 Chambal Fertilisers and Chemicals Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal New Delhi
04-04-2012 M/s. Chambal Fertilisers and Chemicals Ltd. Versus M/s. IFFCO-TOKIO General Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
01-03-2010 M/s. Pollen Dealcom Private Limited & Another Versus Chambal Fertilisers and Chemicals Ltd. & Others High Court of Judicature at Calcutta
21-12-1999 Chambal Fertilisers And Chemicals Ltd. Versus State of Rajasthan High Court of Rajasthan



GST Number(s) for CHAMBAL FERTILISERS AND CHEMICALS LIMITED

ANDHRA PRADESH 37AAACC9762A1ZS  
TELANGANA 36AAACC9762A1ZU  
HARYANA 06AAACC9762A1ZX  
RAJASTHAN 08AAACC9762A1ZT  
GUJARAT 24AAACC9762A1ZZ  



Directors

DIN Name Since
00010484 SHYAM SUNDER BHARTIA 13-02-1995
AAJPB9336M ABHAY BAIJAL 09-05-2014
00009071 NIMESH NAGINDAS KAMPANI 15-09-2017
00032299 ANIL KAPOOR 16-02-2012
AIYPS5325C RAJVEER SINGH 01-05-2015
00101328 VIVEK MEHRA 18-09-2018
00014587 CHANDRA SHEKHAR NOPANY 19-05-2008
00008654 SAROJ KUMAR PODDAR 13-02-1995
02227854 RADHA SINGH 21-10-2009
00244357 MARCO PHILIPPUS ARDESHIR WADIA 15-11-1994

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