CENTURY PLYBOARDS (INDIA) LTD.

Activity: Manufacturing (Wood Products) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L20101WB1982PLC034435
ROC
RoC-Kolkata
Incorporation Date
05-01-1982
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
034435
Registration Date
05-01-1982
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
04-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 6705,00,000
Paid Up Capital
Rs. 2221,72,990



Contact Information

E-Mail Address
secretarial@centuryply.com
Registered Address
P - 15/1, Taratala Road Kolkata Parganas South WB 700088 IN



TradeMarks

Total 245 marks found.
PF CENTURY PLYWOOD, Class 19, Accepted & Advertised
CENTURY ARENA EXPRESS, Class 35, Registered
CENTURY ARENA, Class 35, Registered
Sharon Ply (Device), Class 19, Registered
VIKING BOARD (LABEL), Class 19, Registered
VIKING PLY (LABEL), Class 19, Registered
WIN MR, Class 19, Registered
FIREWALL, Class 19, Registered
CENTURY PVC, Class 19, Registered
CENTURYPLY FIREFIGHTER, Class 19, Registered
CENTURYPLY FIREWALL, Class 19, Registered
CENTURYPLY ANTIFIRE, Class 19, Registered
CENTURY MDF PROWUD PREMIUM PLUS, Class 19, Registered
CENTURY MDF PROWUD PREMIUM PLUS, Class 19, Registered
BHEEM BOARD (LABEL), Class 19, Registered
BHEEM PLY (LABEL), Class 19, Registered
STARKE (LABEL), Class 19, Registered
CENTURYPLY PREMIUM MR, Class 19, Registered
CENTURYPLY CLUB PRIME, Class 19, Registered
SILVER NANO, DEVICE OF CROWN, BIRD, Class 19, Registered
LOOK BOOK, Class 16, Registered
MAXIMA (LABEL), Class 19, Registered
SHARON PRIMA DEVICE, Class 19, Registered
SHARON GOLD DEVICE, Class 19, Registered
SHARON PLYWOODS DEVICE, Class 19, Registered
TEAKTALK, Class 19, Registered
PRO BWP DOORS, Class 19, Registered
CENTURY MAXIMA PLYWOOD, Class 19, Registered
TERRAMITE WOOD, Class 5, Registered
CENTURY STRIKER, Class 5, Registered
LUCIDA, Class 19, Registered
EXOTI NATURA, Class 19, Registered
CENTURY, Class 20, Registered
CENTURY MDF PROWUD, Class 19, Registered
CENTURY PARTICLEBOARD PROPLANK, Class 19, Registered
PROPLANK, Class 19, Registered
CENTURY LAMINATES Inspiria, DEVICE OF STAR, Class 19, Registered
HECTOR, Class 19, Registered
SILVER NANO, DEVICE OF CROWN, BIRD, Class 17, Registered
CENTURY PLY FELFIE, CP (MONOGRAM), DEVICE OF STAR, Class 20, Registered
VULCANPLY, Class 19, Registered
VULCANBOARD, Class 19, Registered
DEXTRAPLY, Class 19, Registered
DEXTRA BOARD, Class 19, Registered
DRAKE BOARD (LABEL), Class 19, Registered
DRAKE PLY (DEVICE), Class 19, Registered
CENTURY PLY BOND MR (LABEL), Class 19, Registered
CENTURY PLY BOND 710 (LABEL), Class 19, Registered
BONUSBOARD (LABEL), Class 19, Registered
BONUSPLY (LABEL), Class 19, Registered
CENTURY VENLAM (LABEL), Class 19, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to CENTURY PLYBOARDS (INDIA) LTD.

Last Checked Past / Closed Litigation On 25-09-2023 22:43
18-01-2019 Commissioner of Income Tax Versus M/s. Century Plyboards (I) Ltd. Supreme Court of India
17-02-2017 Century Plyboards (India) Ltd. Versus The Government of West Bengal High Court of Judicature at Calcutta
20-04-2005 Century Plyboards (India) Ltd Versus Assam Wood and Allied Products High Court of Judicature at Calcutta
26-07-1999 Century Plyboards (India) Ltd. Versus Advertising Standards Council of India High Court of Judicature at Bombay



Directors

DIN Name Since
00033045 PROBIR ROY 01-04-2019
00113473 SUNIL MITRA 03-08-2017
00462925 MAMTA BINANI 24-07-2014
00642736 SANTANU RAY 31-10-2011
02374358 JOGINDER PAL DUA 28-01-2016
00469622 DEBANJAN MANDAL 01-08-2017
00396838 VIJAY CHHIBBER 01-02-2017
00246132 SANJAY AGARWAL 05-01-1982
00591512 PREM KUMAR BHAJANKA 27-08-2008
AEFPJ6691F SUNDEEP JHUNJHUNWALA 30-10-2013
03109710 NIKITA BANSAL 01-02-2017
03109701 KESHAV BHAJANKA 28-01-2016
00472128 AJAY BALDAWA 23-02-1994
00266005 HARI PRASAD AGARWAL 05-01-1982
01006268 VISHNU KHEMANI 27-08-2008
00246043 SAJJAN BHAJANKA 05-12-1986
ACRPJ6103C ARUN KUMAR JULASARIA 06-05-2014
00353075 MANGILAL JAIN 30-12-2005

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.