CEAT LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
20 Available. Click Here.
PAN No
AAACC1645G
CIN
L25100MH1958PLC011041
ROC
RoC-Mumbai
Incorporation Date
10-03-1958
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
011041
Registration Date
10-03-1958
 
   



Listing Info

National Stock Exchange (NSE) listing as CEATLTD since 01-02-2008.

  ISIN Number: INE482A01020 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10




Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
14-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 8905,00,000
Paid Up Capital
Rs. 4045,00,920



Contact Information

E-Mail Address
investors@ceat.com
Registered Address
463, DR. ANNIE BESANT ROAD, WORLI, MUMBAI MH 400030 IN



TradeMarks

Total 142 marks found.
ZOOM, Class 12, Accepted & Advertised
CEAT, Class 12, Accepted & Advertised
ANMOL, Class 12, Accepted & Advertised
MILE XL, Class 12, Accepted & Advertised
SECURA ZOOM, Class 12, Registered
MILE XL X3 - R, Class 12, Accepted & Advertised
CEAT(Label), Class 12, Registered
CEAT(Label), Class 12, Registered
FUELSMARRT, Class 12, Registered
CEAT ROCK MAX X3, Class 12, Registered
STAMINA, Class 12, Registered
CEAT Gripp Max, Class 12, Registered
CEAT Lyfe Max, Class 12, Registered
CEAT STEPNEE, Class 12, Registered
HYTON, Class 12, Registered
CEAT, Class 12, Registered
CEAT, Class 28, Registered
CEAT, Class 35, Registered
CEAT, Class 12, Registered
WINMILE, Class 12, Registered
WINLOAD, Class 12, Registered
WINSUPER, Class 12, Registered
CEAT EcoDrive, Class 12, Registered
CEAT SecuraDrive, Class 12, Registered
CEAT SportDrive, Class 12, Registered
CEAT, Class 28, Registered
CEAT SPECIALTY, Class 16, Registered
CEAT SPECIALTY, Class 16, Registered
CEAT, Class 35, Registered
CEAT INDIA ROAD TRANSPORTATION AWARDS, Class 9, Registered
MAXI, Class 12, Registered
CEAT INDIA ROAD TRANSPORTATION AWARDS, Class 42, Registered
CEAT India Cricket Ratings and Awards, Class 41, Registered
CEAT CRICKET RATING, Class 9, Registered
CEAT India Cricket Ratings and Awards, Class 9, Registered
CEAT INDIA ROAD TRANSPORTATION AWARDS, Class 9, Registered
CEAT INDIA ROAD TRANSPORTATION AWARDS, Class 41, Registered
CEAT INDIA ROAD TRANSPORTATION AWARDS, Class 41, Registered
CEAT INDIA TRANSPORTATION AWARDS, Class 42, Registered
CEAT XPRESS SHOPPE, Class 37, Registered
CEAT HUB, Class 37, Registered
CEAT SHOPPE, Class 35, Registered
CEAT HUB, Class 35, Registered
SUPER DUMPER, Class 12, Registered
LUG XL, Class 12, Opposed
AUTO RAJA, Class 12, Registered
FM SUPER, Class 12, Registered
CEAT PRO BIO, Class 12, Registered
CEAT India Cricket Ratings and Awards, Class 41, Registered
CEAT CRICKET RATINGS, Class 9, Registered
HCL SUPER, Class 12, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to CEAT LIMITED

Last Checked Past / Closed Litigation On 19-09-2023 11:59
16-03-2020 CEAT Limited (formerly known as Ceat Tyres of India Ltd.) Versus The State of Maharashtra & Others High Court of Judicature at Bombay
16-03-2020 CEAT Limited (formerly known as Ceat Tyres of India Ltd.) Versus The State of Maharashtra & Others High Court of Judicature at Bombay
09-03-2020 CEAT Ltd., Represented by its Authorised Signatory, Chrompet, Chennai Versus Assistant Commissioner (ST), Pammal Assessment Circle High Court of Judicature at Madras
22-01-2020 CEAT Speciality Tyres Limited Versus State of Maharashtra & Another High Court of Judicature at Bombay
22-11-2018 M/s. Sushi Enterprises Pvt. Ltd. Versus Ceat Ltd. High Court of Delhi
03-05-2018 The Commissioner of Central Excise Mumbai-III Commissionerate Versus M/s. CEAT Ltd. High Court of Judicature at Bombay
07-04-2016 CEAT Ltd. Versus Central Board of Direct Taxes Income Tax Appellate Tribunal Delhi
04-03-2015 CEAT Limited Versus The Commissioner of Central Excise Mumbai-III High Court of Judicature at Bombay
06-02-2015 CEAT Limited Versus The Commissioner of Central Excise & Customs, Nashik High Court of Judicature at Bombay
10-01-2012 CEAT Limited Versus Commissioner of Central Excise, Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-03-2010 Commissioner of Cen.Excise, Mumbai.III & Another Versus M/s. CEAT Ltd. & Another Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-08-2008 M/s. CEAT Ltd. & Another Versus V. Sarathchandran & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
26-03-2008 Ceat Limited Versus Dhiman Earth Developer Company Union Territory Consumer Disputes Redressal Commission UT Chandigarh
11-03-2008 Bhagat Punja Bagul Versus Ceat Ltd. & Another High Court of Judicature at Bombay
11-01-2008 Bhagwan Dass Bhatia Alias B D Bhatia Versus Ceat Financial Services Ltd National Consumer Disputes Redressal Commission NCDRC
23-11-2006 M.L. Gupta & Another Versus Ceat Financial Services Ltd. High Court of Delhi
23-08-2006 Ajit Nain Versus Ceat Financial Services Ltd. High Court of Judicature at Calcutta
14-08-2006 Ceat Tyres Ltd. A Company Registered Versus State of Gujarat High Court of Gujarat At Ahmedabad
25-04-2006 CEAT Ltd. Versus Murphy India Employees Union Supreme Court of India
16-02-2006 CEAT Ltd. Versus Anand Abasaheb Hawaldar & Others Supreme Court of India
19-11-2005 SHISHIR B. DESAI VERSUS CEAT FINANCIAL SERVICES LTD. High Court of Judicature at Bombay
23-03-2005 CEAT TYRES OF INDIA LTD. VERSUS NASHIK MUNICIPAL CORPORATION High Court of Judicature at Bombay
10-03-2005 Ceat Tyres Versus Director, Enforcement Directorate Appellate Tribunal For Foreign Exchange New Delhi
25-01-2005 Commissioner of Central Excise, Mumbai Versus M/s. Ceat Ltd., Mumbai Supreme Court of India
25-01-2005 Commissioner of Central Excise, Mumbai Versus M/s. Ceat Ltd. Supreme Court of India
11-01-2005 CEAT LTD. VERSUS MURPHY INDIA EMPLOYEES' UNION High Court of Judicature at Bombay
27-04-2004 CEAT Ltd. & Anr. Versus Union of India & Ors. High Court of Judicature at Bombay
11-09-2003 Ceat Limited Versus Dayaram Kishorelal Yadav & Another High Court of Judicature at Bombay
13-06-2003 Ceat Ltd. (Electronics Division), Mumbai Versus Anand Aba Saheb Hawaldar & Others High Court of Judicature at Bombay
21-02-2002 Pradhan R. Bhanushali Versus Ceat Tyres of India Ltd. & Others High Court of Judicature at Bombay
08-02-2002 ASANAMMAL KASIM VERSUS CEAT FINANCIAL SERVICES LTD. High Court of Andhra Pradesh
03-12-2001 Viral Filaments Limited and Another Versus Ceat Financial Services Limited and Others Supreme Court of India
30-10-2001 B. D. Shetty and Others Versus Ceat Limited and Another Supreme Court of India
12-07-2001 S.N.KEDARE VERSUS CEAT TYRES OF INDIA LTD AND ANOTHER High Court of Judicature at Bombay
11-07-2001 Ceat Limited (Electronics Division) Versus Anand Aba Saheb Hawaldar & others High Court of Judicature at Bombay
04-01-2000 Parasrampuria Synthetics Limited Versus Ceat Financial Services Limited and Others Supreme Court of India
16-11-1999 Ceat Financial Services Ltd Versus Haryana Suraj Maltings Limited High Court of Punjab and Haryana
16-02-1999 CEAT LTD. VERSUS S.D. SAWANT High Court of Judicature at Bombay
26-11-1998 Ceat International S.A. Versus Commissioner of Income Tax, Bombay City-II, Bombay High Court of Judicature at Bombay
19-01-1998 Ceat Financial Services Limited Versus Mardia Copper Products Limited High Court of Delhi
07-08-1997 Ceat Tyres of India Ltd. & Another Versus Nasik Municipal Corporation & Another High Court of Judicature at Bombay
02-04-1997 Regional Manager, Ceat Limited Versus Katamreddi Gopal Reddy & Another National Consumer Disputes Redressal Commission NCDRC
28-11-1996 Ceat Tyres of India Limited Versus Commissioner of Sales Tax U P Lucknow High Court of Judicature at Allahabad
07-05-1996 Ceat Limited Versus Biju Thomas Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-09-1995 In Re : Ceat Limited Income Tax Settlement Commission
29-03-1994 Ceat Limited Versus State of Tamil Nadu and Another High Court of Judicature at Madras
11-11-1993 CEAT TYRES OF INDIA LTD. VERSUS UNION OF INDIA High Court of Judicature at Bombay
08-11-1993 CEAT TYRES OF INDIA LTD. VERSUS COMMISSIONER OF INCOME-TAX High Court of Judicature at Bombay
02-09-1993 CEAT TYRES OF INDIA LTD. VERSUS UNION OF INDIA High Court of Judicature at Bombay
07-09-1992 Ceat Tyres of India Limited Versus Union of India High Court of Judicature at Bombay
09-07-1992 CEAT TYRES OF INDIA LIMITED VERSUS UNION OF INDIA High Court of Judicature at Bombay
03-07-1991 CEAT TYRES OF INDIA LTD. VERSUS UNION OF INDIA High Court of Judicature at Bombay
21-11-1990 Ceat Tyres of India Limited, Plaintiff Versus Jai Industrial Services and Another High Court of Delhi
03-08-1990 CEAT LIMITED., GLASS FIBRE DIVISION HYDERABAD VERSUS ASST. COLLECTOR, CENTRAL DIVISION, CENTRAL EXCISE High Court of Andhra Pradesh
11-04-1989 Union of India Versus Ceat Tyres of India Ltd. High Court of Judicature at Bombay
17-07-1987 Ceat Tyres of India Ltd. Versus Union of India High Court of Judicature at Bombay
23-06-1987 Ceat Tyres of India Limited Versus Union of India & others High Court of Judicature at Bombay
14-10-1981 Ceat Tyres of India Ltd. Versus Union of India High Court of Judicature at Bombay



GST Number(s) for CEAT LIMITED

UTTAR PRADESH 09AAACC1645G1ZX  
BIHAR 10AAACC1645G1ZE  
MEGHLAYA 17AAACC1645G1Z0  
JHARKHAND 20AAACC1645G1ZD  
GOA 30AAACC1645G1ZC  
PUDUCHERRY 34AAACC1645G1Z4  
TAMIL NADU 33AAACC1645G2Z5  
TRIPURA 16AAACC1645G1Z2  
JAMMU AND KASHMIR 01AAACC1645G1ZD  
GUJARAT 24AAACC1645G1Z5  
HARYANA 06AAACC1645G1Z3  
RAJASTHAN 08AAACC1645G1ZZ  
WEST BENGAL 19AAACC1645G1ZW  
KERALA 32AAACC1645G1Z8  
TELANGANA 36AAACC1645G1Z0  
MADHYA PRADESH 23AAACC1645G1Z7  
MAHARASHTRA 27AAACC1645G1ZZ  
ANDHRA PRADESH 37AAACC1645G1ZY  
CHATTISGARH 22AAACC1645G1Z9  
MAHARASHTRA 27AAACC1645G2ZY  



Directors

DIN Name Since
00005290 HAIGREVE KHAITAN 29-07-1999
00026726 HARSH VARDHAN GOENKA 16-10-1981
AEXPD0115Q VALLARI KEDAR GUPTE 25-10-2018
00076807 PARAS KUMAR CHOWDHARY 25-10-2021
00383325 VINAY BANSAL 24-07-2009
00002102 ATUL CHAMPAKLAL CHOKSEY 28-01-2000
00046810 MAHESH SHRIKRISHNA GUPTA 02-05-2002
00782296 RANJIT VASANT PANDIT 03-03-2015
00468035 PIERRE ERIC COHADE 01-02-2018
06559516 ARNAB BANERJEE MRINAL 07-05-2013
02089850 ANANT VARDHAN GOENKA 01-04-2012
AFUPK3543H Kumar Subbiah 16-01-2017
07119070 PRIYA SUKUMAR NAIR 27-10-2020

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