CAPGEMINI INDIA PRIVATE LIMITEDActivity: Business Services in Maharashtra.Amalgamated |
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GST Number(s) 37AAACK2632B2Z2 |
PAN No AAACK2632B |
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CIN U72200MH1992PTC197069 |
ROC RoC-Mumbai |
Incorporation Date 29-09-1992 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 197069 |
Registration Date 29-09-1992 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 28-09-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 16300,00,000 |
Paid Up Capital Rs. 689,89,800 |
Contact Information |
E-Mail Address armin.billimoria@capgemini.com |
Registered Address PLANT 2, BLOCK "C" GODREJ IT PARK GODREJ & BOYCE COMPOUND, LBS MARG, VIKHROLI WEST MUMBAI Mumbai City MH 400079 IN |
Some PAST Judgements / Case Laws similar to CAPGEMINI INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 17:01
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25-09-2020 | Capgemini Technology Services India Limited V/S The Union of India and Others. | High Court of Judicature at Bombay |
29-02-2016 | Capgemini Business Services (India) Ltd. Versus Assistant Commissioner of Income-tax-1(2) | Income Tax Appellate Tribunal Mumbai |
GST Number(s) for CAPGEMINI INDIA PRIVATE LIMITED |
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ANDHRA PRADESH | 37AAACK2632B2Z2 |
Directors |
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DIN | Name | Since |
01876159 | SALIL SATISH PAREKH | 22-03-2007 |
AADPB5862E | ARMIN BEHRAM BILLIMORIA | 05-09-2008 |
02017700 | PIERRE YVES CROS | 05-09-2008 |
02275201 | PHILIPPE GRANGEON PIERRE | 05-09-2008 |
06947104 | DAYAKAR REDDY BHEEMI REDDY | 05-09-2014 |
00817709 | HUBERT PAUL HENRI GIRAUD | 05-09-2008 |
07412426 | SRINIVASA RAO KANDULA | 08-02-2016 |
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