CANVASM TECHNOLOGIES LIMITEDActivity: Business Services in Maharashtra.Amalgamated |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U72900MH2006PLC163373 |
ROC RoC-Mumbai |
Incorporation Date 28-07-2006 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 163373 |
Registration Date 28-07-2006 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 10-08-2012 |
Last Balance Sheet Date 31-03-2012 |
Financials |
Authorized Capital Rs. 10000,00,000 |
Paid Up Capital Rs. 5767,33,000 |
Contact Information |
E-Mail Address shweta.rai@techmahindra.com |
Registered Address OBEROI GARDENS ESTATE, CHANDIVALI, OFF SAKI VIHAR ROAD, ANDHERI (E), MUMBAI MH 400072 IN |
Alternate Address A-20, Sector-60 Noida 201301 UP |
TradeMarksTotal 3 marks found. |
SARAL ROJGAR (LABEL), Class 35, Registered |
SARAL ROJGAR (LABEL), Class 35, Registered |
NUMBER GHOMAO ROZGAR PAO 1860-180-1100, Class 35, Abandoned |
Some PAST Judgements / Case Laws similar to CANVASM TECHNOLOGIES LIMITEDLast Checked Past / Closed Litigation On 11-09-2023 21:41
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CANVASM TECHNOLOGIES LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
05205421 | RAVICHANDRAN LAKSHMINARAYANAN | 03-02-2012 |
00054530 | ULHAS NARAYAN YARGOP | 08-12-2008 |
AGAPK2170P | YOGESH C KANDALGAONKAR | 30-09-2011 |
05205447 | MANOJ BHAT | 03-02-2012 |
00018243 | VINEET NAYYAR | 03-10-2006 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report