C C SHAH LTD.

Activity: Manufacturing (Food stuffs) in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15421WB2000PLC007659 		ROC
RoC-Kolkata 		Incorporation Date
01-01-2000
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
007659 		Registration Date
01-01-2000 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
W.B. KOLKATA WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to C C SHAH LTD.

Last Checked Past / Closed Litigation On 11-09-2023 20:42
04-08-2023 Chetan Shah Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
01-08-2023 Pawan Kumari & Others Versus Ankit Shah & Another High Court of Madhya Pradesh
31-07-2023 Mihir Surendrabhai Shah Versus State Of Gujarat & Others High Court of Gujarat At Ahmedabad
14-07-2023 Kalpesh Ramniklal Shah Mumbai Versus Mundara Estate Developers Limited Mumbai & Another National Company Law Appellate Tribunal
12-07-2023 M/s. Shah Technical Consultants Pvt. Ltd., Chennai, Rep.by its Director Prasana M Shah Versus Department of Tourism, Government of Tamil Nadu, Tamil Nadu Tourism Complex, Rep.by its Principal Secretary/Commissioner of Tourism and Project Director, IDIPN TN High Court of Judicature at Madras
11-07-2023 State Of Gujarat Versus Sanjay Pravinkumar Shah High Court of Gujarat At Ahmedabad
11-07-2023 Manoj Vinodchandra Shah Versus Saumik Dilipbhai Mehta High Court of Gujarat At Ahmedabad
16-06-2023 Mustan Shah & Another Versus State (now UT) of Jammu & Kashmir High Court of Jammu and Kashmir
12-06-2023 Girish Vinodchandra Dhruva & Others Versus Neena Paresh Shah & Others High Court of Judicature at Bombay
08-06-2023 Jayvant S. Shah & Others Versus Bombay Mercantile Co-operative Bank Limited, Bombay & Others High Court of Judicature at Bombay
07-06-2023 Shah Alam Versus State Govt of NCT of Delhi High Court of Delhi
05-06-2023 The Trustees of the Port of Bombay Being a statutory Corporation, incorporated under the Bombay Act VI of 1879, Mumbai Versus Sayed Abdul Hamid Mohammed Shah Kadri, Mumbai (since deceased) & Others High Court of Judicature at Bombay
04-05-2023 Alpesh Narendra Shah & Another Versus Manoj Agarwal High Court of Sikkim
27-04-2023 Chaitya Shah Versus Union of India & Others High Court of Judicature at Bombay
13-04-2023 The Principal Chief Conservator of Forests (Head of Forest Force), Bengaluru & Others Versus M/s. Wind World (India) Ltd., Through Shailen Shah, Maharastra High Court of Karnataka
10-04-2023 Eden Garden Co-Operative Housing Society Ltd., Maharashtra Versus M/s. Mahaveer Builders Through Its Partners, Sh. BipinBhogilal Shah National Consumer Disputes Redressal Commission NCDRC
06-04-2023 Amit Kumar Shah Versus Parvez Sharif High Court of Meghalaya
03-04-2023 Ajim Shah @ Ajju Versus The State of Maharashtra In the High Court of Bombay at Aurangabad
30-03-2023 Prakashkumar Mansukhlal Shah Versus Sunita Anant Mehta High Court of Judicature at Bombay
28-03-2023 Ayub Khan Farman Shah & Others Versus The State of Maharashtra High Court of Judicature at Bombay
20-03-2023 Jatin Jitendra Rasiklal Shah Versus Shardul Associates, A registered partnership firm, Through partner and Authorised Representative, Shrikant Ramkrushnrao Dharmale & Others In the High Court of Bombay at Nagpur
10-03-2023 Master X th. Shah Wali Versus State of J&K & Another High Court of Jammu and Kashmir
10-03-2023 Jalandhar Shah Versus ESI Hospital, Kolkata & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
06-03-2023 Syed Ghouse Mohiyuddin Shah Khadri Versus State of Karnataka, Represented by its Secretary, Bengaluru & Others High Court of Karnataka
28-02-2023 Shah Newaz Khan & Others Versus State of Nagaland & Others Supreme Court of India
24-02-2023 Dilip Babubhai Shah & Others Versus Additional Resident Deputy Collector, Palghar & Others High Court of Judicature at Bombay
22-02-2023 Ashlesh Gunvantibhai Shah HUF & Another Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
20-02-2023 Ashlam Shah Versus Ashutosh Sharma & Another High Court of Madhya Pradesh
13-02-2023 Rajeev Lochan Shah Versus State of Uttarakhand & Others High Court of Uttarakhand
08-02-2023 Lal Vedant Nath Shah Deo Versus State (NCT Of Delhi) High Court of Delhi
01-02-2023 Shah Hussain & Others Versus Rajaram & Others High Court of Karnataka Circuit Bench OF Kalaburagi
24-01-2023 Pir Mohammed Shah Dargah Trush Through Its President Mohammed Shafi A Maniar Versus Mohammed Nadim Ghulam Rasul Malek & Others High Court of Gujarat At Ahmedabad
19-01-2023 Ranjit Kantilal Shah & Another Versus Kruti Infrastructure & Others High Court of Judicature at Bombay
18-01-2023 Kiritkumar B. Shah Versus State of Maharashtra & Others High Court of Judicature at Bombay
13-01-2023 Ganpat Govind Shigvan Versus Preeti Paresh Shah High Court of Judicature at Bombay
04-01-2023 Sabarmati Gas Limited Versus Shah Alloys Limited Supreme Court of India
26-12-2022 S.D. Sharma Versus M.P. Rajya Beej Evam Farm Vikas Nigam Ltd, Th: Ex Managing Director, Ashok Shah, Madhya Pradesh & Others High Court of Madhya Pradesh
23-12-2022 Saurabhbhai Kamleshkumar Shah Versus State Of Gujarat High Court of Gujarat At Ahmedabad
14-12-2022 Vijay Laxman Bhawe Since deceased through His Legal Heirs & Others Versus P & S Nirman Pvt. Ltd. Through it's Director Paresh Chhabidas Shah & Others High Court of Judicature at Bombay
09-12-2022 Syed Durvesh Moinuddin Shah Versus The Superintendent of Customs, Air Intelligence Unit (Batch-A) & Others High Court of for the State of Telangana
09-12-2022 M/s. A.R. Gherkins Private Ltd., Represented by its Director, Ranjit P. Shah, Guindy, Chennai Versus The Assistant General Manager, Agricultural and Processed, Food Products Export Development Authority, Ministry of Commerce, Government of India, Bangalore High Court of Judicature at Madras
02-12-2022 Shripal Raja Rajendrakumar Shah Versus State Of Gujarat High Court of Gujarat At Ahmedabad
02-12-2022 Parul Bharat Shah (PAN : ATWPS5830P) Versus National Faceless Assessment Centre (formerly known as) National E-Assessment Centre), Income Tax Department, New Delhi & Others High Court of Judicature at Bombay
21-11-2022 Vidya Ramesh Chand Shah Versus State Of Gujarat High Court of Gujarat At Ahmedabad
16-11-2022 Shah Technical Consultants Pvt. Ltd., Represented in this petition by its Director The Petitioner no.2 herein, duly authorized vide board resolution dated 2th July 2022 & Another Versus The Public Works Department Government of Goa, Public Works Department, Altinho, Panaji, Goa & Another In the High Court of Bombay at Goa
11-11-2022 Binita Shah Ashishbhai & Others Versus State of U.P. & Another High Court of Judicature at Allahabad
11-11-2022 M/s. Karan Paper Mills Versus M/s. Shah Paper Pack Industries High Court of Gujarat At Ahmedabad
09-11-2022 Shah-E-Jahan Pandith Versus Union Territory of J & K & Others High Court of Jammu and Kashmir
20-10-2022 Ajitkumar Somchandbhai Shah Versus Madevbhai Becharbhai Goyal High Court of Gujarat At Ahmedabad
20-10-2022 Syed Akeel Shah Versus Directorate of Enforcement & Others High Court of Jammu and Kashmir
19-10-2022 Jadeja Balvantsinh Vesalji Versus Panbai Harshi Shah High Court of Gujarat At Ahmedabad
18-10-2022 Syed Akeel Shah Versus Directorate of Enforcement & Another High Court of Jammu and Kashmir
17-10-2022 Vishal Hasmukhbhai Shah Versus State Of Gujarat High Court of Gujarat At Ahmedabad
17-10-2022 Ghulam Mohammad Shah Versus Ghulam Qadir Rather & Others High Court of Jammu and Kashmir
14-10-2022 M.I.E.T.Engineering College, Represented by its Chairman, Thiruchirapalli Versus University Grants Commission Represented by its Secretary, Bahadur Shah Zafar Marg, New Delhi & Another High Court of Judicature at Madras
14-10-2022 Race View Colony Welfare Association, Rep. by its President E.L. Ashok Anand, Guindy, Chennai Versus Ajay K. Agarwal, Rep by his Power Agent Ranvir R. Shah, Guindy, Chennai High Court of Judicature at Madras
13-10-2022 Mitesh Rajnikant Shah Versus Supertech Realtors Private Limited, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
10-10-2022 Gulab Shah Versus State of Uttarakhand High Court of Uttarakhand
06-10-2022 M/s. Raj Pharma, Through its Partner Niren M. Shah Versus State of Maharashtra, Through its Ministry of State for Food and Drug Administration Department, Maharashtra State, Mantralaya at Mumbai & Another High Court of Judicature at Bombay
29-09-2022 M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Erode Versus University Grants commission, Represented by its Secretary, Bahadur Shah Zafar Marg, New Delhi & Another High Court of Judicature at Madras
29-09-2022 V.S.B. Educational Trust, Rep. by its Secretary & Trustee, B. Vijay, Karur Versus University Grants Commission, Represented by its Secretary Bahadur Shah Zafar Marg, New Delhi & Others High Court of Judicature at Madras
13-09-2022 Javid Ahmad Shah Versus Union Territory of J&K through SHO P/S Pulwama High Court of Jammu and Kashmir
01-09-2022 Sanjeev Ireddy Versus Hazrat Shah Sayad Khusro Hussaini & Another High Court of Karnataka Circuit Bench OF Kalaburagi
25-08-2022 Chandrika Dinesh Chowatia and Others v/s S.R. & Shah Developers Before The Maharashtra Real Estate Appellate Tribunal
25-08-2022 Rajenbhai Baldevbhai Shah Versus Baijiben Kabhaibhai Patanwadia & Others Supreme Court of India
23-08-2022 Dhiraj Lakhamashi Shah & Another Versus Madhav Hari Karmarkar & Another High Court of Judicature at Bombay
12-08-2022 Ramesh D. Shah, Mumbai Versus Vijay Pitamber Lulla, Mumbai & Others National Company Law Tribunal Mumbai
11-08-2022 Minions Ventures Private Limited, Rep. by Authorised Representative, Manish Kumar, Bangalore Versus Hardik Shah & Others High Court of Karnataka
05-08-2022 Sukumar Nandlal Shah V/S Indian Overseas Bank and Others. Debt Recovery Appellate Tribunal At Mumbai
28-07-2022 Rudraraja Srinivas Shah Versus Union of India & Others High Court of for the State of Telangana
29-06-2022 M/s. Machine Tools Traders (Madras), Rep. by its Partner Nehal S. Shah Versus The Commercial Tax Officer, Harbour Assessment Circle, Chennai High Court of Judicature at Madras
23-06-2022 M/s. Pankaj Soaps & Detergents, Represented by Its power holder, Ramesh J. Shah, Kochi & Another Versus M/s. Chaithanya Brothers, Represented by Its Proprietor & Authorized Signatory, N. Bharathan, Alappuzha & Another High Court of Kerala
23-06-2022 Rajnikant Punjalal Shah Karta of Rajnikant Punjalal Shah HUF Versus Manager, Bank of Baroda High Court of Gujarat At Ahmedabad
20-06-2022 Satish Chimanlal Shah & Another Versus Bhaskar Bapulal Shah & Others High Court of Judicature at Bombay
09-06-2022 Sameer Shah (Real Name “Javed Shaikh”) Versus The Union of India & Another High Court of Judicature at Bombay
03-06-2022 Kajal Nimish Shah & Another Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
24-05-2022 Narharibhai Chaturbhai Patel & Others Versus Ashish Mukundlal Shah & Others High Court of Gujarat At Ahmedabad
13-05-2022 Radheshyam Bhagwandas Shah @ Lala Vakil Versus State of Gujarat & Another Supreme Court of India
12-05-2022 Syed Yaseen Shah & Others Versus Union Territory of J&K & Others High Court of Jammu and Kashmir
09-05-2022 Mohammad Jameel Kasana Versus Zaffar Ahmad Shah High Court of Jammu and Kashmir
04-05-2022 Vishal Vijay Kalantri Versus Shailen Shah (Resolution Professional of Dighi Port Limited) & Others Supreme Court of India
04-05-2022 Nurul Shamsul Haq Shah & Others Versus The State of Maharashtra (at the instance of Vile Parle Police Station) High Court of Judicature at Bombay
02-05-2022 Parul Jitendra Shah Versus Securities & Exchange Board of India SEBI Bhavan & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
27-04-2022 Shah Rukh Khan Versus State of Gujarat & Another High Court of Gujarat At Ahmedabad
26-04-2022 Jagruti Rajesh Shah & Another Versus M/s. Mahek Developers & Others High Court of Judicature at Bombay
25-04-2022 Pacific Marine Services LLP Thru Partner Sandip Mansukhlal Shah Versus Bhavnagar Municipal Corporation Thru The Commissioner High Court of Gujarat At Ahmedabad
22-04-2022 Shahnawaz Shah Versus High Court of JK & Others High Court of Jammu and Kashmir
19-04-2022 Dr. Neil Jayant Shah, Through Power of Attorney Holder Dr. Jayant Shah Versus State of Maharashtra, through the Govt. Pleader & Others High Court of Judicature at Bombay
01-04-2022 Ashokkumar Budhalal Shah Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
28-03-2022 Hemanshu Rajnikant Shah Versus Assistant Director, Directorate Of Enforcement High Court of Gujarat At Ahmedabad
10-03-2022 Aneri Amalbhai Shah & Others Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
09-03-2022 Saurabh R. Shah Versus The Urban Development and Town Planning Department, Through the Principal Secretary & Others High Court of Judicature at Bombay
07-03-2022 President, Modasa Nagarpalika Subhashbhai Mathurbhai Shah Versus Hirabhai Shivabhai Patel & Others High Court of Gujarat At Ahmedabad
04-03-2022 Jignashaben Versus LH of DECD Vardhmankumar Alias Deepakbhai Kantilal Shah High Court of Gujarat At Ahmedabad
22-02-2022 Dinesh Sharan Thakur Versus Dr. M.K. Shah Medical College & Research Centre & Others High Court of Gujarat At Ahmedabad
16-02-2022 Iatros Pharmaceuticals Private Limited, represented by its Director Vinod R. Shah Versus Zenlabs India 1203, C-Wing & Another High Court of Judicature at Bombay
19-01-2022 Kalpesh Piyushbhai Shah Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
05-01-2022 The Governor Reserve Bank of India, Rep. by its Assistant General Manager S.A. Ravishankar, Mumbai Versus Velankani Information Systems Limited, Rep. by its Managing Director, Kiron D. Shah, Bengaluru & Others High Court of Karnataka
03-01-2022 Kiran Shah Versus Enforcement Directorate, Kolkata National Company Law Appellate Tribunal
27-12-2021 Sk. Masihuzzaman Versus Shah Nawaz Khan & Others West Bengal State Consumer Disputes Redressal Commission Kolkata



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