BSES YAMUNA POWER LIMITEDActivity: Electricity, Gas & Water companies in Delhi.Active |
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CIN U40109DL2001PLC111525 |
ROC RoC-Delhi |
Incorporation Date 04-07-2001 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 111525 |
Registration Date 04-07-2001 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 26-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 65000,00,000 |
Paid Up Capital Rs. 55600,00,000 |
Contact Information |
E-Mail Address suresh.agarwal@relianceada.com |
Registered Address SHAKTI KIRAN BUILDING KARKARDOOMA DELHI DL 110092 IN |
Some PAST Judgements / Case Laws similar to BSES YAMUNA POWER LIMITEDLast Checked Past / Closed Litigation On 27-09-2023 15:49
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13-07-2022 | Delhi Electrical Contractor Welfare Association Versus BSES Yamuna Power Ltd. & Another | High Court of Delhi |
26-10-2021 | Nitin Tandon Versus The Executive Engineer, BSES, Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
29-01-2020 | BSES Yamuna Power Ltd. & Another Versus Central Electricity Regulatory Commission & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
05-12-2019 | Bses Yamuna Power Ltd. Versus Ghanshyam Chand Sharma & Another | Supreme Court of India |
05-12-2019 | Bses Yamuna Power Ltd. Versus Ghanshyam Chand Sharma & Another | Supreme Court of India |
24-07-2019 | Bses Yamuna Power Ltd. Versus Ashok Kumar | High Court of Delhi |
24-07-2019 | Bses Yamuna Power Ltd. Versus Ashok Kumar | High Court of Delhi |
01-07-2019 | Bses Yamuna Power Limited Versus Rajender Goyal & Others | High Court of Delhi |
09-05-2018 | BSES Yamuna Power Ltd. Versus Delhi Power Co. Ltd. & Others | National Consumer Disputes Redressal Commission NCDRC |
12-03-2018 | R.K. Sharma Versus BSES Yamuna Power Ltd. & Others | Delhi State Consumer Disputes Redressal Commission New Delhi |
07-03-2018 | Satish Kumar Versus Bses Yamuna Power Ltd & Another | High Court of Delhi |
10-02-2017 | Bses Yamuna Power Ltd. Versus Bina Rani Gupta | National Consumer Disputes Redressal Commission NCDRC |
24-05-2016 | BSES Yamuna Power Ltd. & Others Versus Mahender Kumar | High Court of Delhi |
18-03-2015 | K.C. Sharma Versus BSES Yamuna Power Limited | High Court of Delhi |
11-03-2014 | BSES Yamuna Power Limited Versus Delhi Electricity Regulatory Commission | Appellate Tribunal for Electricity Appellate Jurisdiction |
15-01-2014 | MOHD. SAIED, Through its Chief Executive Versus B.S.E.S. YAMUNA POWER LTD. Through Its B.M.(D) | Delhi State Consumer Disputes Redressal Commission New Delhi |
19-11-2013 | BSES Yamuna Power Ltd. Versus Roshan Masood | High Court of Delhi |
06-09-2012 | BSES Yamuna Power Limited, Delhi Versus Delhi Electricity Regulatory Commission Viniyamak Bhawan & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
09-07-2012 | Raj Kumar Versus B.S.E.S. Yamuna Power Ltd. | High Court of Delhi |
24-04-2012 | Bses Yamuna Power Ltd. Versus Torhi Singh | High Court of Delhi |
01-11-2011 | BSES Yamuna Power Ltd. Versus Shri Neeraj Kumar | National Consumer Disputes Redressal Commission NCDRC |
29-08-2011 | Bombay Rubber Versus Bses Yamuna Power Limited | High Court of Delhi |
29-08-2011 | Hari Kishore Versus B.S.E.S. Yamuna Power Ltd. | High Court of Delhi |
12-08-2011 | BSES Yamuna Power Ltd. Versus Neeraj Kumar | National Consumer Disputes Redressal Commission NCDRC |
28-07-2011 | BSES Yamuna Power Limited Versus M/s. R.R. Auto GF-2225-C | National Consumer Disputes Redressal Commission NCDRC |
04-07-2011 | Satyapal Singh Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
16-03-2011 | Shyam Bihari Singhal Versus Bses Yamuna Power Ltd. | High Court of Delhi |
28-07-2010 | Bses, Rajdhani Yamuna Power Ltd. Versus Union Of India | High Court of Delhi |
18-05-2010 | Bses Yamuna Power Ltd. Versus Lalwati | Delhi State Consumer Disputes Redressal Commission New Delhi |
30-10-2009 | BSES Yamuna Power Ltd. Versus Delhi Electricity Regulatory Commission & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
11-05-2009 | Omesh Rai Pahuja Versus Bm (Commercial) Of B.S.E.S. Yamuna Power Limited | National Consumer Disputes Redressal Commission NCDRC |
28-05-2008 | Suriya Begum Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
21-05-2008 | Malik Mohd Naqi Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
28-03-2008 | Madhu Jain Versus Bses-Yamuna Power Limited | High Court of Delhi |
13-03-2008 | Bses Yamuna Power Ltd. Versus Damyanti Gupta | National Consumer Disputes Redressal Commission NCDRC |
14-02-2008 | Mahender Lamba Versus B.S.E.S. Yamuna Power Ltd. | High Court of Delhi |
30-01-2008 | Mahender Lamba Versus B.S.E.S. Yamuna Power Ltd. | High Court of Delhi |
22-01-2008 | Prabhu Dayal Versus B.S.E.S. Yamuna Power LTD. | High Court of Delhi |
20-07-2007 | Abdul Haque & Others Versus BSES Yamuna Power Ltd. & Others | High Court of Delhi |
15-02-2007 | Delhi Electricity Regulatory Commission Versus BSES Yamuna Power Limited & Others | Supreme Court of India |
01-02-2007 | Surjeet Singh Versus BSES Yamuna Power Ltd. & Another | Appellate Tribunal for Electricity Appellate Jurisdiction |
16-01-2007 | Yogesh Jain Versus BSES Yamuna Power Limited | High Court of Delhi |
07-12-2006 | Yogesh Auto Centre Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
29-11-2006 | Shanti Devi Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
31-10-2006 | B.S.E.S. Yamuna Power Ltd. Versus Sunil Kumar Jain | Delhi State Consumer Disputes Redressal Commission New Delhi |
17-10-2006 | Kamlesh Chadha Versus Bses Yamuna Power Limited | Delhi State Consumer Disputes Redressal Commission New Delhi |
29-09-2006 | M/s. BSES Yamuna Power Ltd. & Others Versus The Delhi Electricity Regulatory Commission Viniyamak Bhavan & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
28-08-2006 | BSES Yamuna Power Ltd., Versus Mr. Rakesh Kumar | High Court of Delhi |
01-02-2006 | Dheeraj Singh Versus Bses Yamuna Power Ltd | High Court of Delhi |
13-12-2005 | Bses Yamuna Power Limited Versus Sneh Lata Gogia | Delhi State Consumer Disputes Redressal Commission New Delhi |
13-12-2005 | K.P. Singhania Versus B.S.E.S. Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
07-12-2005 | Bses Yamuna Power Limited Versus Hari Chand | Delhi State Consumer Disputes Redressal Commission New Delhi |
07-12-2005 | Bses Yamuna Power Limited Versus Ravinder Kumar Jain | Delhi State Consumer Disputes Redressal Commission New Delhi |
07-12-2005 | Krishan Kumar Sharma Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
30-11-2005 | Ashu Sachdeva Versus Bses Yamuna Power Limited | Delhi State Consumer Disputes Redressal Commission New Delhi |
29-11-2005 | Bses Yamuna Power Limited Versus Vijay Kumar Sabharwal | Delhi State Consumer Disputes Redressal Commission New Delhi |
22-11-2005 | Bses Yamuna Power Limited Versus Chandrakanta | Delhi State Consumer Disputes Redressal Commission New Delhi |
16-11-2005 | Ashok Kumar Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
16-11-2005 | S.S. Dhaliwal Versus Bses Yamuna Power Ltd. | Delhi State Consumer Disputes Redressal Commission New Delhi |
10-08-2005 | Sudhanshu M. Pvt. Ltd. Versus B.S.E.S. Yamuna Power Ltd. | High Court of Delhi |
13-10-2004 | B.S.E.S. Yamuna Power Ltd. Versus Mrs. Sushila Sharma | Delhi State Consumer Disputes Redressal Commission New Delhi |
29-09-2004 | B.S.E.S. Yamuna Power Ltd. Versus Mohan Lal Gaur | Delhi State Consumer Disputes Redressal Commission New Delhi |
22-09-2004 | B.S.E.S. Yamuna Power Ltd. Versus Anjana Sethi | Delhi State Consumer Disputes Redressal Commission New Delhi |
22-09-2004 | B.S.E.S. Yamuna Power Ltd. Versus Ashok Kumar | Delhi State Consumer Disputes Redressal Commission New Delhi |
24-08-2004 | B.S.E.S. Yamuna Power Limited Versus Buddha Kanti Basu & Others | Delhi State Consumer Disputes Redressal Commission New Delhi |
06-07-2004 | B.S.E.S. Yamuna Power Limited Versus Lovely Narula | Delhi State Consumer Disputes Redressal Commission New Delhi |
21-10-2003 | Gupta Plastic Industries Versus B.S.E.S. Yamuna Power Limited | Delhi State Consumer Disputes Redressal Commission New Delhi |
17-09-2003 | Smt. Vimla Goyal Versus The Assistant Engineer, Delhi Vidyut Board (B.S.E.S. Yamuna Power Limited). | Delhi State Consumer Disputes Redressal Commission New Delhi |
10-09-2003 | Puran Chand Versus B.S.E.S. Yamuna Power Limited & Another | Delhi State Consumer Disputes Redressal Commission New Delhi |
01-07-2003 | Bses Yamuna Power Ltd. Versus Tikam Singh | Delhi State Consumer Disputes Redressal Commission New Delhi |
25-03-2003 | B.S.E.S. Yamuna Power Limited Versus B.R. Verma | Delhi State Consumer Disputes Redressal Commission New Delhi |
Directors |
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DIN | Name | Since |
AFKPA8906J | SURESH KUMAR AGARWAL | 16-11-2009 |
00918651 | AJIT KESHAV RANADE | 28-07-2015 |
00169907 | SURINDER SINGH KOHLI | 05-11-2012 |
00020887 | SURESH MADIHALLY RANGACHAR | 10-04-2019 |
01098398 | ANGARAI NATARAJAN SETHURAMAN | 24-10-2019 |
01180722 | ANJANI KUMAR SHARMA | 28-07-2015 |
00116930 | RYNA ZAIWALLA KARANI | 28-07-2015 |
AFQPB3216C | SURYA SHANKAR BANERJI | 25-09-2014 |
00004407 | PUNIT NARENDRA GARG | 10-04-2019 |
07843461 | VIRENDRA SINGH VERMA | 20-07-2017 |
AAHPR1558F | PREM RANJAN KUMAR | 01-02-2016 |
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