BSES RAJDHANI POWER LIMITED

Activity: Electricity, Gas & Water companies in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AAGCS3187H2Z3
PAN No
AAGCS3187H
CIN
U40109DL2001PLC111527
ROC
RoC-Delhi
Incorporation Date
04-07-2001
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
111527
Registration Date
04-07-2001
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 120000,00,000
Paid Up Capital
Rs. 104000,00,000



Contact Information

E-Mail Address
pankaj.a.tandon@relianceada.com
Registered Address
BSES BHAWAN, NEHRU PLACE DELHI DL 110019 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to BSES RAJDHANI POWER LIMITED

Last Checked Past / Closed Litigation On 23-09-2023 18:53
14-11-2022 Harmi Wadhwa Versus Bses Rajdhani Power Ltd. National Consumer Disputes Redressal Commission NCDRC
03-02-2022 Satpal Garg Versus BSES Rajdhani Power Limited & Another High Court of Delhi
13-08-2019 D.P. Sharma Versus M/s. BSES Rajdhani Power Limited & Another High Court of Delhi
01-08-2019 Herdev Singh Versus BSES Rajdhani Power Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
26-03-2019 Dashrath Lal (Deceased) Thr. Lrs. Versus DVB (Now Bses Rajdhani Power Ltd.) & Another High Court of Delhi
23-03-2018 Bses Rajdhani Power Limited Versus A K Builders & Another High Court of Delhi
21-02-2018 Gurnam Kaur (Deceased) through LR's Versus Bses Rajdhani Power Limited High Court of Delhi
14-03-2016 BSES Rajdhani Power Ltd. Versus Sadan Kumar Delhi State Consumer Disputes Redressal Commission New Delhi
20-01-2016 Vijay Gandotra Versus BSES Rajdhani Power Limited Delhi State Consumer Disputes Redressal Commission New Delhi
17-09-2015 BSES Rajdhani Power Limited Versus Lakshmi Devi National Consumer Disputes Redressal Commission NCDRC
17-09-2015 BSES Rajdhani Power Limited Versus Lakshmi Devi National Consumer Disputes Redressal Commission NCDRC
15-05-2015 BSES Rajdhani Power Limited, New Delhi Versus Delhi Electricity Regulatory Commission, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
20-11-2014 BSES Rajdhani Power Ltd. Versus Praveen Kumar National Consumer Disputes Redressal Commission NCDRC
19-11-2014 Baljit Singh Dahiya Versus B.S.E.S. Rajdhani Power Ltd. & Another High Court of Delhi
19-09-2014 Rakesh Kumar Sharma & Sons (Huf) Versus Bses Rajdhani Power Ltd. & Another High Court of Delhi
31-07-2014 B.S.E.S. Rajdhani Power Ltd. Versus Govt. of Nct of Delhi & Another High Court of Delhi
06-05-2014 Kampuri Versus Bses Rajdhani Power Ltd. & Another High Court of Delhi
02-04-2014 Mohinder Singh Versus Bses Rajdhani Power Limited High Court of Delhi
24-02-2014 R.N. Upadhayay Versus Bses Rajdhani Power Ltd. High Court of Delhi
09-12-2013 C.S. Gera & Others Versus B.S.E.S. Rajdhani Power Limited High Court of Delhi
03-09-2013 Narayan Singh Versus BSES Rajdhani Power Ltd. High Court of Delhi
14-05-2013 Manoj Kumar Versus BSES Rajdhani Power Ltd & Another High Court of Delhi
04-03-2013 BSES Rajdhani Power Ltd. & Others Versus Polospor Engineers (I) Ltd. High Court of Delhi
28-02-2013 BSES Rajdhani Power Limited Versus S.K. Bhatia & Others High Court of Delhi
24-01-2013 BSES Rajdhani Power Ltd. New Delhi Versus Central Electricity Regulatory Commission New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
16-01-2013 Standing Conference of Public Enterprises Versus BSES Rajdhani Power Limited & Others High Court of Delhi
18-12-2012 Sunil Kumar Versus BSES Rajdhani Power Limited High Court of Delhi
22-11-2012 Shree Om Enterprises Pvt. Ltd. Versus BSES Rajdhani Power Ltd. Supreme Court of India
04-09-2012 BSES Rajdhani Power Limited, New Delhi & Another Versus Delhi Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
02-07-2012 BSES Rajdhani Power Ltd. New Delhi Versus Central Electricity Regulatory Commission, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
10-05-2012 Narendera Kumar Widhani & Another Versus B.S.E.S. Rajdhani Power Ltd. High Court of Delhi
10-04-2012 Ajay Gupta Versus Bses Rajdhani Power Ltd High Court of Delhi
10-04-2012 Baby Anjum Thr. Her Natural Guardian & Another Versus The Chief Executive Officer, Bses Rajdhani Power Ltd. High Court of Delhi
16-02-2012 BSES Rajdhani Power Limited Versus Delhi Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
27-01-2012 D.E.R.C Versus BSES Rajdhani Power Pvt. Ltd Appellate Tribunal for Electricity Appellate Jurisdiction
18-01-2012 Varinder Prasad Versus B.S.E.S. Rajdhani Power Limited & Others High Court of Delhi
14-09-2011 Super Auto Centre Versus Bses Rajdhani Power Ltd. High Court of Delhi
12-07-2011 In the matter of: BSES Rajdhani Power Limited, New Delhi & Another Versus Delhi Electricity Regulatory Commission Viniyamak Bhawan, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
04-07-2011 BSES Rajdhani Power Ltd. Versus Union Of India & Others High Court of Delhi
01-06-2011 M/S Rakesh Kumar Sharma & Sons Versus Bses Rajdhani Power Ltd & Another High Court of Delhi
09-05-2011 BSES Rajdhani Power Ltd. Versus Sh. S.S. Gupta High Court of Delhi
18-03-2011 Narinder Aggarwal Versus BSES Rajdhani Power Ltd High Court of Delhi
16-03-2011 Kanta Sharma Versus Bses Rajdhani Power Ltd High Court of Delhi
12-01-2011 Shri Jagdish Narain Versus Bses Rajdhani Power Ltd. & Others High Court of Delhi
22-12-2010 Sushil Sharma Versus BSES Rajdhani Power Ltd. & Another High Court of Delhi
01-10-2010 Vijay Kumar Beri Versus Bses Rajdhani Power Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
28-07-2010 Bses, Rajdhani Yamuna Power Ltd. Versus Union Of India High Court of Delhi
31-03-2010 BSES Rajdhani Power Ltd. & Another Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
17-03-2010 Bansi Lal Versus B.S.E.S. Rajdhani Power Ltd. High Court of Delhi
15-02-2010 Kishore Kumar Kaul Versus Bses Rajdhani Power Ltd. High Court of Delhi
18-01-2010 Sumitra Devi Versus Bses Rajdhani Power Ltd. High Court of Delhi
10-12-2009 Damodar Valley Corporation Ltd. Versus BSES Rajdhani Power Ltd. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
04-12-2009 BSES Rajdhani Power Ltd. Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
25-11-2009 BSES Rajdhani Power Ltd. Versus State N.C.T. of Delhi & Another High Court of Delhi
06-10-2009 BSES Rajdhani Power Ltd. Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
05-08-2009 Minor Gagandeep Singh, Rep. by Shri Prem Singh & Others Versus BSES Rajdhani Power Ltd. & Another Appellate Tribunal for Electricity Appellate Jurisdiction
15-07-2009 Kuldeep Singh Saini Versus Bses Rajdhani Power Ltd High Court of Delhi
02-07-2009 BSES Rajdhani Power Ltd. Versus R.C. Gupta & Bros. High Court of Delhi
02-07-2009 BSES Rajdhani Power Ltd. Versus Saurashtra Color Tones Pvt.Ltd. & Another High Court of Delhi
29-05-2009 B.S.E.S. Rajdhani Power Ltd. & Others Versus Mamraj High Court of Delhi
06-04-2009 B.S.E.S. Rajdhani Power LTD. Versus Vijay Kumar Gupta, Delhi & Others High Court of Delhi
30-03-2009 In The Matter of: BSES Rajdhani Power Limited Versus Delhi Electricity Regulatory Commission Appellate Tribunal for Electricity Appellate Jurisdiction
30-03-2009 In The Matter of: BSES Rajdhani Power Ltd Versus Delhi Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
17-02-2009 Vardhman Properties Ltd. Versus Bses Rajdhani Power Ltd. High Court of Delhi
10-02-2009 Bses Rajdhani Power Ltd. Versus Ishwar Chand High Court of Delhi
06-02-2009 Dalbir Singh Versus B.S.E.S. Rajdhani Power Limited High Court of Delhi
02-02-2009 Bses Rajdhani Power Ltd Versus State Nct Delhi & Another High Court of Delhi
01-12-2008 M/s BSES Rajdhani Power Ltd., Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-11-2008 Prakash Associates Versus Bses Rajdhani Power Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
20-10-2008 BSES Rajdhani Power Ltd Versus Shiv Lal High Court of Delhi
25-09-2008 Sh. B. L. Kantroo Versus Bses Rajdhani Power Ltd. High Court of Delhi
21-07-2008 Bses Rajdhani Power Ltd. Versus Ashok Kumar High Court of Delhi
30-04-2008 Vinod Kumar Jain Versus Bses Rajdhani Power Ltd. High Court of Delhi
28-04-2008 BSES Rajdhani Power Ltd. & Another Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
22-04-2008 Vanishree Enterprises Versus Bses Rajdhani Power Limited High Court of Delhi
11-02-2008 Neetu Versus Bses Rajdhani Power Limited High Court of Delhi
28-01-2008 Mahamood Alam Versus B.S.E.S. Power Rajdhani Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
23-11-2007 BSES Rajdhani Power Ltd. Versus R.S. Products Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
05-11-2007 BSES Rajdhani Power Ltd Versus Manoj Kumar High Court of Delhi
11-10-2007 Suresh Jindal Versus BSES Rajdhani Power Limited & Others Supreme Court of India
16-07-2007 Raj Electricals (Regd.) Versus BSES Rajdhani Power Ltd. High Court of Delhi
11-06-2007 Crown Wheels P. Ltd. Versus BSES Rajdhani Power Ltd. High Court of Delhi
24-04-2007 J.K. Steelomelt (P) Ltd. Versus BSES Rajdhani Power Ltd. High Court of Delhi
18-04-2007 Col. R.K. Nayar (Retd.) Versus Bses Rajdhani Power Ltd. High Court of Delhi
30-03-2007 Vaibhav Kansal Versus BSES Rajdhani Power Ltd. High Court of Delhi
22-03-2007 Jai Dev Sharma Versus BSES Rajdhani Power Ltd. & Others High Court of Delhi
12-03-2007 Hindustan Petroleum Corporation Ltd. Versus BSES Rajdhani Power Ltd. & Another High Court of Delhi
11-01-2007 Rajender Versus BSES Rajdhani Power Ltd. & Another High Court of Delhi
14-12-2006 Udham Singh Versus BSES Rajdhani Power Ltd. High Court of Delhi
17-11-2006 Harvinder Motors Versus B.S.E.S. Rajdhani Power Ltd. High Court of Delhi
25-09-2006 Simla Devi Versus BSES Rajdhani Power Ltd. High Court of Delhi
18-08-2006 Skipper Properties P. Ltd. Versus Bses Rajdhani Power Ltd. High Court of Delhi
20-07-2006 Shri Suresh Kumar Munjal Versus BSES Rajdhani Power Ltd., & Another High Court of Delhi
25-05-2006 Bses Rajdhani Power Ltd. & Another Versus Government of NCT of Delhi & Others High Court of Delhi
03-03-2006 J.B. Exports Ltd. & Another Versus Bses Rajdhani Power Ltd. High Court of Delhi
06-12-2005 South West Distribution Co. Ltd./Bses Rajdhani Power Ltd. Versus Mahender Kumar Delhi State Consumer Disputes Redressal Commission New Delhi
30-11-2005 Bses Rajdhani Power Ltd. Versus Krishan Kumar Delhi State Consumer Disputes Redressal Commission New Delhi
30-11-2005 Bses Rajdhani Power Ltd. Versus Ram Kumar Delhi State Consumer Disputes Redressal Commission New Delhi
29-11-2005 B.S.E.S. Rajdhani Power Ltd. Versus Devender Kumar Singh Delhi State Consumer Disputes Redressal Commission New Delhi
16-11-2005 Amar Singh Kashyap Versus Bses Rajdhani Power Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi



GST Number(s) for BSES RAJDHANI POWER LIMITED

DELHI 07AAGCS3187H2Z3  



Directors

DIN Name Since
00004407 PUNIT NARENDRA GARG 10-04-2019
00169907 SURINDER SINGH KOHLI 30-01-2019
00918651 AJIT KESHAV RANADE 28-07-2015
01098398 ANGARAI NATARAJAN SETHURAMAN 24-10-2019
AAHPT9776B PANKAJ TANDON 11-05-2016
AIPPS2645Q AMAL SINHA 09-09-2016
07843461 VIRENDRA SINGH VERMA 20-07-2017
AARPS6727M AMARJEET SINGH 25-05-2015
00116930 RYNA ZAIWALLA KARANI 28-07-2015
00020887 SURESH MADIHALLY RANGACHAR 10-04-2019
01180722 ANJANI KUMAR SHARMA 28-07-2015

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