BREACH CANDY HOSPITAL TRUST

Activity: Community, personal & Social Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAATB0214D1ZK
PAN No
AAATB0214D
CIN
U85100MH1946GAT005082
ROC
RoC-Mumbai
Incorporation Date
23-07-1946
Class
Private
Category
Company Limited by Guarantee
Sub-Category
Guarantee and Association company
Listed
Unlisted
Suspended at Exchange
-
No of Members
24  
Registration Number
005082
Registration Date
23-07-1946
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
17-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
n.santhanam@breachcandyhospital.org
Registered Address
MUMBAI MH 400026 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to BREACH CANDY HOSPITAL TRUST

Last Checked Past / Closed Litigation On 12-09-2023 16:24
28-03-2012 Murlidhar R. Chhabria Versus Breach Candy Hospital Trust & Others Maharashtra State Consumer Disputes Redressal Commission Mumbai
24-08-2009 Breach Candy Hospital Trust Versus Chief Commissioner of Income-tax & Others High Court of Judicature at Bombay



GST Number(s) for BREACH CANDY HOSPITAL TRUST

MAHARASHTRA 27AAATB0214D1ZK  



Directors

DIN Name Since
00076250 JAMSHYD NAOROJI GODREJ 13-12-2004
00022995 RAJASHREE BIRLA 19-09-2017
00004006 HUMAYUN DHANRAJGIR 29-01-2004
00004695 ANAND GOPAL MAHINDRA 24-03-2005
00041048 SURESH LAL GOKLANEY 20-03-2012
00052165 KEKI BOMI DADISETH 23-04-1990
AABPN5311Q SANTHANAM NARAYANASWAMY 19-01-2012
00710509 KULSUM NASREEN ARDESHIR DUBASH 29-03-1973
00237125 KERSI MINOCHER GHERDA 28-06-1990
00009078 DEEPAK SHANTILAL PAREKH 25-11-1999
06699923 SANJIV SOSHIL MEHTA 21-01-2014
01886313 NAGESH BASAVANHALLI 20-06-2017
00026726 HARSH VARDHAN GOENKA 18-09-1986
00143400 MONIKA GARWARE 20-06-2017
00627820 UDAY SURESH KILACHAND 29-10-1992
00044765 ANILKUMAR JEWRAJ HIRJEE 30-03-2000
00344555 MEHLI KERSASP MISTRY 29-01-2004
00000002 RAMADORAI SUBRAMANIAN 30-08-2011

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