BLOOMING SKIES REAL ESTATE PRIVATE LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U70109WB2008PTC128345 |
ROC RoC-Kolkata |
Incorporation Date 08-08-2008 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 128345 |
Registration Date 08-08-2008 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address secretarial@ambujaneotia.com |
Registered Address 'ECOSPACE BUSINESS PARK', BLOCK - 4B, 6TH FLOOR, PREMISES NO. - IIF/11, ACTION AREA II, NEW TOWN KOLKATA Kolkata WB 700156 IN |
Alternate Address 'ECO SPACE' BUSINESS PARK,PLOT-IIF/11, ACTION AREA BLOCK-A, RAJARHAT, NEW TOWN. KOLKATA 700156 WB |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BLOOMING SKIES REAL ESTATE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 06-09-2023 02:01
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BLOOMING SKIES REAL ESTATE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00203663 | CHANDRA PRAKASH KAKARANIA | 20-05-2011 |
03403340 | DEEPAK KUMAR HARLALKA | 02-02-2011 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report