BIHAR GRID COMPANY LIMITEDActivity: Electricity, Gas & Water companies in Bihar.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAFCB3344L |
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CIN U40100BR2013PLC019722 |
ROC RoC-Patna |
Incorporation Date 04-01-2013 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 019722 |
Registration Date 04-01-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 80000,00,000 |
Paid Up Capital Rs. 46551,70,700 |
Contact Information |
E-Mail Address niketasinha@bihargrid.co.in |
Registered Address 2nd Floor, Alankar Place, Boring Road Panta Patna BR 800001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BIHAR GRID COMPANY LIMITEDLast Checked Past / Closed Litigation On 01-09-2023 20:40
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20-01-2014 | Essel Adi Smart Grid Solutions Ltd Versus Bihar State Power (Holding) Company Ltd and Others | High Court of Judicature at Patna |
GST Number(s) for BIHAR GRID COMPANY LIMITED |
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BIHAR | 10AAFCB3344L1ZZ | |
BIHAR | 10PTNB04182D1D6 |
Directors |
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DIN | Name | Since |
01192117 | PRATYAYA AMRIT | 10-06-2014 |
06615674 | SREEKANT KANDIKUPPA | 26-09-2019 |
07668521 | TARKESHWAR PANDEY | 13-02-2017 |
ADZPJ4383R | BHOLI JHA | 26-06-2015 |
BKVPS4353L | NIKETA SINHA | 19-09-2016 |
07387571 | SANDEEPKUMAR R PUDAKALKATTI | 07-02-2017 |
07381585 | TILAK CHANDRA SARMAH | 22-12-2015 |
06636330 | SEEMA GUPTA | 20-09-2018 |
08038296 | GOVIND SINGH BHATI | 21-03-2018 |
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