BHUSHAN STEEL (ORISSA) LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.Active |
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CIN U27100DL2010PLC202028 |
ROC RoC-Delhi |
Incorporation Date 27-04-2010 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 202028 |
Registration Date 27-04-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 06-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address onlinefiling@gmail.com |
Registered Address GROUND FLOOR, MIRA CORPORATE SUITES PLOT NO 1 & 2, ISHWAR NAGAR, MATHURA ROAD NEW DELHI South Delhi DL 110065 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BHUSHAN STEEL (ORISSA) LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 14:15
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05-05-2014 | M/s. Bhushan Steel Ltd. & Another Versus State of Orissa & Others | Supreme Court of India |
14-03-2012 | Bhushan Power & Steel Ltd. & Others Versus State Of Orissa & Another | Supreme Court of India |
19-01-2009 | M/s. Bhushan Power & Steel Ltd. Versus State of Orissa & Another | High Court of Orissa |
21-04-2008 | Bhushan Power & Steel Limited & Others Versus State of Orissa & Another | Supreme Court of India |
Directors |
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DIN | Name | Since |
01045306 | SANJIB NANDA | 06-07-2018 |
02719570 | RAJEEV SINGHAL | 06-07-2018 |
08049901 | NEHA HARLALKA | 06-07-2018 |
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