BHARAT HOTELS LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AAACB1298E
CIN
U74899DL1981PLC011274
ROC
RoC-Delhi
Incorporation Date
22-01-1981
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
011274
Registration Date
22-01-1981
 
   



Listing Info

Bombay Stock Exchange (BSE) listing as BHAHODM with code 508984 .

  ISIN Number: INE466A01015 ,   Status: DELISTED ,   Instrument: EQUITY ,   Face Value: Rs. 10




Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 10000,00,000
Paid Up Capital
Rs. 7599,11,990



Contact Information

E-Mail Address
corpvpsecy@thelalit.com
Registered Address
BARAKHAMBA LANE, NEW DELHI DL 110001 IN



TradeMarks

Total 293 marks found.
Pleasure Dome, Class 43, Accepted & Advertised
Pleasure Dome, Class 16, Registered
We Care, Class 43, Registered
C U NEXT THURSDAY, Class 45, Accepted & Advertised
KITTY SU'S PLEASURE DOME, Class 16, Accepted & Advertised
KITTYSU, Class 25, Accepted & Advertised
KITTYSU, Class 30, Accepted & Advertised
KITTY SU'S PLEASURE DOME, Class 41, Accepted & Advertised
KITTY SU'S PLEASURE DOME, Class 43, Accepted & Advertised
KITTYSU, Class 43, Accepted & Advertised
KITTY SU, Class 43, Accepted & Advertised
KITTY KO, Class 43, Accepted & Advertised
KITTY KO, Class 32, Accepted & Advertised
KITTY KO, Class 30, Accepted & Advertised
KITTY KO (device), Class 30, Accepted & Advertised
KITTY KO, Class 25, Accepted & Advertised
KITTY KO (device), Class 25, Accepted & Advertised
The Lalit Elphie, Class 16, Accepted & Advertised
The Lalit Elphie, Class 28, Accepted & Advertised
KITTY SU'S PLEASURE DOME, Class 41, Advertised bef acc
THE LALIT GOLF & SPA RESORT, Class 16, Advertised bef acc
THE LALIT FOOD TRUCK COMPANY, Class 43, Accepted & Advertised
THE LALIT FOOD TRUCK COMPANY, Class 43, Accepted & Advertised
The Lalit Elphie, Class 43, Registered
The Lalit Elphie, Class 35, Registered
The Lalit Elphie, Class 35, Registered
ART JUNCTION, Class 43, Registered
KITTY SU'S PLEASURE DOME, Class 16, Registered
KITTY SU, Class 25, Registered
LIMITLESS HOSPITALITY WITH DEVICE, Class 43, Registered
LE PETIT CAFE, Class 43, Registered
THE LALIT RESORT & SPA (DEVICE), Class 43, Registered
THE LALIT LEGACY LOUNGE, Class 43, Registered
ART JUNCTION, Class 16, Registered
AANGAN, Class 16, Registered
THE LALIT GOLF & SPA RESORT (DEVICE), Class 43, Registered
THE LALIT LAXMI VILAS PALACE (DEVICE), Class 43, Registered
THE LALIT GRAND PALACE (DEVICE), Class 29, Registered
THE LALIT TEMPLE VIEW (DEVICE), Class 29, Registered
T.H.E GRILL ROOM (DEVICE), Class 43, Registered
THE GRILL ROOM, Class 43, Registered
THE LALIT LAXMI VILAS PALACE (DEVICE), Class 16, Registered
THE LALIT TEMPLE VIEW (DEVICE), Class 16, Registered
DRAGISTAN, Class 35, Registered
DRAGISTAN, Class 41, Registered
DRAGISTAN, Class 43, Registered
SUSHIRI, Class 29, Registered
BALUCHI (DEVICE), Class 43, Registered
THE LALIT GRAND PALACE (DEVICE), Class 30, Registered
SUSHIRI, Class 16, Registered
Drag Galore, Class 45, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to BHARAT HOTELS LIMITED

Last Checked Past / Closed Litigation On 25-09-2023 05:49
09-03-2020 Bharat Hotels Limited Versus State of Goa In the High Court of Bombay at Goa
06-09-2018 Commissioner of Income Tax Del Versus Bharat Hotels Ltd. High Court of Delhi
18-05-2017 Bharat Hotels Limited V/S CCE, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
02-12-2015 Commissioner of Income Tax TDS, HMT Bhavan, Bangalore & Another Versus M/s. Bharat Hotels Limited, Bangalore High Court of Karnataka
24-07-2015 CIT Versus M/s. Bharat Hotels Ltd. High Court of Delhi
09-04-2015 M/s. The Lalit (A Unit of Bharat Hotels Ltd.) Versus State of Rajasthan & Others High Court of Rajasthan
11-07-2011 Banshi Lal Bheel & Others Versus Bharat Hotels Ltd. & Another High Court of Rajasthan
04-02-2011 Bharat Hotels Ltd. Versus State of Rajasthan & Another High Court of Rajasthan
17-08-2010 Municipal Council, Udaipur Versus Bharat Hotels Ltd., New Delhi High Court of Rajasthan
04-02-2010 Mahabir Singh Versus M/S Bharat Hotels Ltd High Court of Delhi
30-06-2008 Bharat Sanchar Nigam Limited (A Govt. of India Enterprise), rep. by its Principal General Manager Versus M/s. G.V.K. Hotels & Resorts Ltd. High Court of Andhra Pradesh
29-03-2006 M/s. Super Fine Meat Suppliers Versus M/s. Bharat Hotels Ltd. High Court of Delhi
26-03-2004 Bharat Hotels Limited Versus Unison Hotels Limited High Court of Delhi
29-10-2003 Super Pine Meat Suppliers Versus Bharat Hotels Limited High Court of Delhi
04-11-1993 World Trade Centre Welfare Society Versus Messrs Bharat Hotels Limited and Others High Court of Delhi



GST Number(s) for BHARAT HOTELS LIMITED

MADHYA PRADESH 23AAACB1298E2Z2  
DELHI 07AAACB1298E1ZX  
HARYANA 06AAACB1298E1ZZ  
UTTAR PRADESH 09AAACB1298E2ZS  
GOA 30AAACB1298E1Z8  



Directors

DIN Name Since
AXGPS1880H ARVIND KUMAR SHARMA 11-03-2019
AHSPP8305J HIMANSHU PANDEY 16-10-2017
00101328 VIVEK MEHRA 21-07-2017
00004559 DIVYA SURI SINGH 26-08-2009
00570339 MOHMMAD YOUSUF KHAN 22-12-2005
00005367 DEEKSHA SURI 26-08-2009
07572976 RANJAN MATHAI 29-08-2017
00005370 KESHAV SURI 26-08-2009
00004603 JYOTSNA SURI 02-11-1989
07957359 SHOVANA NARAYAN 16-10-2017
00176488 RAMESH SURI 22-01-1981
05124958 DHRUV PRAKASH 21-07-2017

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.