BEE LUXE PRIVATE LIMITEDActivity: Business Services in Karnataka.Active |
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GST Number(s) 29AAVCS5684A1ZR |
PAN No AAVCS5684A |
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CIN U74999KA2013PTC070681 |
ROC RoC-Bangalore |
Incorporation Date 26-08-2013 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 070681 |
Registration Date 26-08-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address sanchita@sanchita.it |
Registered Address No. 556, 14th Cross, HIG Layout, RMV II Stage New BEL Road, Bengaluru Bangalore KA 560094 IN |
Some PAST Judgements / Case Laws similar to BEE LUXE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-09-2023 20:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BEE LUXE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for BEE LUXE PRIVATE LIMITED |
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KARNATAKA | 29AAVCS5684A1ZR |
Directors |
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DIN | Name | Since |
01668619 | SRINIVASAN RAGHUNANDHAN | 07-10-2015 |
05018829 | NAGARAJ NALUR | 15-03-2017 |
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