BATA INDIA LTD

Activity: Manufacturing (Leather & products thereof) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
20 Available. Click Here. 		PAN No
AABCB1043Q
CIN
L19201WB1931PLC007261 		ROC
RoC-Kolkata 		Incorporation Date
23-12-1931
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Listed 		Suspended at Exchange
- 		 
Registration Number
007261 		Registration Date
23-12-1931 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
02-08-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 7000,00,000
Paid Up Capital
Rs. 6426,37,700



Contact Information
E-Mail Address
arunito.ganguly@bata.com
Registered Address
27B, Camac Street, 1st Floor Kolkata Kolkata WB 700016 IN



TradeMarks

Total 558 marks found.
G-GRIPPER (DEVICE), Class 25, Registered
P-MOVE, Class 18, Accepted & Advertised
POWER- MOVE, Class 18, Accepted & Advertised
POWER MOVE, Class 18, Accepted & Advertised
POWER MOVE, Class 25, Accepted & Advertised
POWER- MOVE, Class 25, Accepted & Advertised
P- MOVE, Class 25, Accepted & Advertised
P-MOVE with a arrow device, Class 18, Accepted & Advertised
P-MOVE with a arrow device, Class 25, Accepted & Advertised
BATA, Class 25, Accepted & Advertised
BATA, Class 25, Accepted & Advertised
BATA, Class 18, Accepted & Advertised
P-MOVE, Class 25, Registered
P-MOVE, Class 18, Registered
DURA-RESIST, Class 18, Registered
DURA-RESIST, Class 25, Registered
BATA, Class 18, Registered
BATA RED LABEL, Class 25, Opposed
NEW BATA RED LABEL COLLECTION, Class 25, Opposed
NEW BATA RED LABEL COLLECTION, Class 25, Opposed
BATA, Class 25, Registered
BATA EXECUTIVE, Class 25, Registered
NORTH STAR, Class 18, Registered
WALKING SHOE, Class 25, Registered
APOLLO, Class 25, Registered
POWER (DEVICE), Class 21, Registered
FALCON, Class 25, Registered
WEEKEND, Class 25, Registered
POWER FLASH DEVICE, Class 25, Registered
BIL, Class 25, Registered
KOOL KIDS BY BATA (DEVICE), Class 25, Registered
COMFORTINA BY BATA, Class 25, Registered
BACHPAN KA PARTNER Bata SCHOOL SHOES (DEVICE), Class 25, Registered
AMBASSADOR, Class 25, Registered
AMBASSADOR ACCORD, Class 25, Registered
NORTH STAR (100 STYLE), Class 25, Registered
POWER ULTIMO, Class 25, Registered
POWER, Class 25, Registered
POWER, Class 25, Registered
POWER BODYLINE, Class 25, Registered
BATA TECH (LABEL), Class 25, Registered
FEATHER LITE BY BATA (DEVICE), Class 25, Registered
REMO BY BATA (LABEL), Class 25, Registered
Bata ANAND (DEVICE), Class 25, Registered
POWER (DEVICE), Class 25, Registered
NORTH STAR (DEVICE OF STAR), Class 26, Registered
WALKING SHOE BY BATA, Class 25, Registered
BALLERINA, Class 25, Registered
WESTMINSTER, Class 25, Registered
VERLON, Class 25, Registered
SANDAK, Class 25, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to BATA INDIA LTD

Last Checked Past / Closed Litigation On 03-09-2023 04:52
25-04-2023 M/s. Bata India Limited Versus Commissioner of Central Excise, Kolkata-V Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
10-03-2023 Bata India Limited Versus C. Veerabhadrappa High Court of Karnataka
07-05-2022 Bata India Ltd. & Others Versus Presiding Officer, Labour Court, Allahabad & Another High Court of Judicature at Allahabad
29-03-2022 Bata India Limited Versus Workmen of Bata India Limited & Another Supreme Court of India
02-02-2022 M/s. Bata India Ltd. Versus State of Maharashtra & Others High Court of Judicature at Bombay
22-04-2021 Bata India Limited Versus Sarla Sharma (Since Deceased) Through Lrs. & Others High Court of Delhi
22-02-2021 M/s. Bata India Limited, Represented by its General Manager-Manufacturing, Kuharan Mukhopadhyay, Bengaluru Versus State of Karnataka, Represented by its Secretary, Bengaluru & Another High Court of Karnataka
25-02-2020 Bata India Limited Versus Chetki Properties & Others High Court of Judicature at Calcutta
30-07-2019 State, Through the Inspector, Legal Metrology Versus M/s. Bata India Ltd. & Others In the High Court of Bombay at Goa
29-05-2019 M/s. CROCS INC USA Versus M/s. Bata India & Others High Court of Delhi
16-04-2019 Bata India Limited Versus Chawla Boot House & Another High Court of Delhi
16-04-2019 Bata India Limited Versus Chawla Boot House & Another High Court of Delhi
18-03-2019 Leayan Global Pvt. Ltd. Versus Bata India Ltd. High Court of Delhi
18-03-2019 Leayan Global Pvt. Ltd. Versus Bata India Ltd. High Court of Delhi
22-02-2019 M/s. Bata India Limited, West Bengal & Others Versus Haji K. Mammoo & Others High Court of Karnataka
28-01-2019 Bata India Limited, Hosur Versus The Commissioner of Customs, Central Excise and Service Tax, Chennai-III, Commissionerate High Court of Judicature at Madras
24-01-2019 Crocs INC USA Versus Bata India Ltd. & Others High Court of Delhi
06-12-2017 Ram Bilas Shah Versus Bata India Limited & Others Haryana State Consumer Disputes Redressal Commission Panchkula
17-11-2017 Bata India Ltd V/S CCE, ST, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
01-08-2017 Bata India Ltd & Another Versus Sharvan Kumar Jain & Others High Court of Uttarakhand
20-11-2015 Bata @ Bata Krushna Moharana Versus State of Orissa & Another High Court of Orissa
28-07-2015 EIH Limited Versus Bata India Limited High Court of Judicature at Calcutta
15-04-2015 Bata India Ltd. Versus Commissioner Of Central Excise, Bangalore Supreme Court of India
27-02-2015 The State of Tamil Nadu, Rep. by the Joint Commissioner (CT), Chennai East Division, Chennai Versus Bata India Limited High Court of Judicature at Madras
29-10-2014 M/s. Bata India Ltd. Versus Sagar Roy High Court of Judicature at Calcutta
03-07-2014 M/s. Bata India Limited Versus Union of India & Others High Court of Judicature at Calcutta
18-03-2014 Narendra Nath Karmakar Versus Bata Krishna Karmakar High Court of Judicature at Calcutta
05-07-2013 M/s. Kashyaps Versus Bata India Ltd. High Court of Delhi
03-04-2013 Murlimal Santram & Co. Versus Bata India Limited High Court of Judicature at Calcutta
12-03-2013 Tarak Halder & Another Versus The Manager, Bata India Ltd & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
08-02-2013 Relaxo Footwears Limited & Another Versus Bata India Limited & Others Intellectual Property Appellate Board
19-10-2012 Bata India Ltd. Versus Prakash Jha Productions & Others Supreme Court of India
17-10-2012 Prakash Jha Productions Versus Bata India Limited & Others High Court of Delhi
15-10-2012 Bata India Ltd. Versus A.M. Turaz & Others High Court of Delhi
08-08-2012 M/s. Bata India Ltd. Versus P.R. Ramchandra & Others High Court of Judicature at Bombay
01-03-2012 Bata India Ltd. Versus Anil Kumar Bahl High Court of Delhi
16-05-2011 M/s. Bata India Ltd. Versus Union of India & Others High Court of Delhi
23-03-2011 M/s. Bata India Ltd. Versus Union of India & Others High Court of Delhi
01-11-2010 Commissioner of Income Tax. Versus Bata Steels Pvt. Ltd. High Court of Punjab and Haryana
03-09-2010 Bata India Limited Versus The Deputy Registrar of Trade Marks & Others Intellectual Property Appellate Board
23-06-2010 Bata Krushna Sahoo Versus State of Orissa High Court of Orissa
12-04-2010 Bata India Ltd. Versus Commissioner of Central Excise, New Delhi Supreme Court of India
23-02-2010 Bata India Ltd. Versus Amiya Sankar Patra High Court of Orissa
12-01-2010 Bata Krushna Sahu Versus State of Orissa High Court of Orissa
23-11-2009 The Management of Bata India Limited & Another Versus The Presiding Officer Industrial Tribunal Tamil Nadu, Chennai & Others High Court of Judicature at Madras
14-05-2009 The Management of Bata India Limited & Another Versus The Presiding Officer & Others High Court of Judicature at Madras
11-02-2009 M/s. Bata India Limited Versus M/s. Popular Rubber Industries & Another Intellectual Property Appellate Board
31-01-2009 The Management of M/s. Bata India Ltd. Versus Bata Employees Association & Others High Court of Karnataka
31-01-2009 The Management of M/s. Bata India Ltd. Versus Bata Employees Association & Others High Court of Karnataka
27-01-2009 Bata India Ltd. Versus State of Uttrakhand & Another Supreme Court of India
15-09-2008 Bata India Limited Versus Kanikraj High Court of Karnataka
11-04-2008 Bata India Limited. Versus Khadim Holdings Pvt. Ltd. Copyright Board at Kolkata
11-04-2008 Bata India Limited v/s Khadim Holdings Private Limited Copyright Board
11-04-2008 Bata India Limited. Versus Khadim Holdings Pvt. Ltd. Supreme Court of India
29-02-2008 Ramagya Versus Bata India Ltd. High Court of Delhi
25-02-2008 BATA INDIA LTD. VERSUS KAPIL BHAGAT High Court of Delhi
13-02-2008 Bata India Limited Versus Vitaflex Mauch GMBH High Court of Delhi
26-09-2007 Bata India Limited Versus State Of West Bengal High Court of Judicature at Calcutta
06-02-2007 Management of Bata India Ltd. Versus State of Assam High Court of Assam
05-02-2007 Management Of Bata India Ltd Versus State Of Assam High Court of Assam
12-12-2006 The District Manager Bata India Limited & Others Versus Deputy Commissioner of Labour I DMS Anna Salai, Chennai & Another High Court of Judicature at Madras
21-11-2006 Workmen of Bata India Limited, Represented by its General Secretary Versus The Commissioner of Labour in Karnataka & Another High Court of Karnataka
28-04-2006 Bata Mazdoor Union Versus State O West Bengal High Court of Judicature at Calcutta
25-08-2005 Bangladesh Shipping Corporation Versus Bata India Ltd. High Court of Judicature at Calcutta
04-08-2005 Bata (India) Limited Versus S.K. Chawla High Court of Gujarat At Ahmedabad
21-03-2005 Bata India Ltd. & Others Versus M/s. United Publishers & Another High Court of Gauhati
03-03-2005 Messrs Bata India Limited Versus Government of N.C.T. of Delhi & Others High Court of Delhi
03-03-2005 Messrs Bata India Limited Versus Government of N.C.T. of Delhi & Others High Court of Delhi
06-10-2004 Khadim Shoe Pvt Ltd Versus Bata India Ltd. High Court of Judicature at Calcutta
16-04-2004 Assistant Collector of Central Excise, Calcutta Versus Bata Shoe Co.(P) Ltd. High Court of Judicature at Calcutta
24-02-2004 M/s. Bata India Limited Versus P. Satyanarayana (Died) by LRs High Court of Andhra Pradesh
21-01-2004 Ram Tikai Engineering Works Versus Bata India Limited. Intellectual Property Appellate Board
15-01-2004 Bata India Ltd. Versus Sunilkumar s/o Shamsundar Chaudhari High Court of Judicature at Bombay
07-11-2003 Bata India Limited & Another Versus M.R. Manickam High Court of Judicature at Madras
13-11-2002 The Management of M/s. Bata India Limited versus Workmen of Bata India Ltd. and Another High Court of Karnataka
09-09-2002 Bata India Ltd Versus Commissioner of Income Tax High Court of Judicature at Calcutta
09-08-2002 Bata Krishna Mahato Versus Radharani Dasi High Court of Judicature at Calcutta
19-06-2002 Jamna Prasad Kapoor Versus Bata Shoe Store Delhi State Consumer Disputes Redressal Commission New Delhi
23-04-2002 Bata India Limited Versus Employees' State Insurance Corporation High Court of Judicature at Calcutta
02-05-2001 National Properties Ltd Versus Bata India Limited High Court of Judicature at Calcutta
12-01-2001 Bata India Ltd Versus 3rd Addl. District Judge, Muzaffarnagar High Court of Judicature at Allahabad
08-12-2000 Bata India Ltd. Versus Inspecting Assistant Commissioner of Income-tax High Court of Judicature at Calcutta
19-11-2000 Bata India Ltd Versus Union of India High Court of Bihar
22-09-2000 Bata India Limited Versus Learned Commissioner High Court of Judicature at Calcutta
08-05-2000 Manager Lease And Rent Bata India Ltd Versus Iind Addl Chief Judicial Magistrate Allahabad High Court of Judicature at Allahabad
15-04-1999 S. Durga Prasad Rao Versus Bata Shoes Store & Another Monopolies and Restrictive Trade Practices Commission New Delhi
23-03-1999 Bata India Ltd. Versus Commissioner of Central Excise High Court of Judicature at Calcutta
04-02-1999 Bata India Ltd. Versus Vth Additional District Judge, Agra High Court of Judicature at Allahabad
20-08-1998 Manager, Lease and Rent Bata India Ltd. Versus D.J. Allahabad High Court of Judicature at Allahabad
19-08-1998 Bata India Ltd. Versus Second A.DJ.II, Gorakhpur High Court of Judicature at Allahabad
15-07-1998 Bata India Limited Versus Commissioner Sales Tax U.P. High Court of Judicature at Allahabad
02-04-1998 Personnel Manager, Bata India Ltd. Versus Gourpada Dutta High Court of Judicature at Calcutta
24-12-1996 Bata India Ltd. Versus Suptd. of Central Excise High Court of Judicature at Calcutta
07-05-1996 Assistant Cce Versus Bata India Limited Supreme Court of India
07-05-1996 Assistant CCE Versus Bata India Limited Supreme Court of India
26-04-1996 Bata India Ltd. Versus Bimal Chand Jain High Court of Judicature at Allahabad
24-04-1996 Bata India Ltd. Versus Labour Court, Allahabad High Court of Judicature at Allahabad
12-03-1996 Bata India Ltd. Versus Special Director, Enforcement Directorate High Court of Judicature at Calcutta
24-11-1995 Bata India Limited Versus Deputy Commissioner of Income Tax High Court of Judicature at Calcutta
29-09-1995 Chandrika Prasad Sinha Versus Bata India Ltd. Company Law Board Principal Bench New Delhi



GST Number(s) for BATA INDIA LTD
PUNJAB 03AABCB1043Q1ZW  
CHANDIGARH 04AABCB1043Q1ZU  
WEST BENGAL 19AABCB1043Q1ZJ  
HARYANA 06AABCB1043Q1ZQ  
DELHI 07AABCB1043Q1ZO  
TAMIL NADU 33AABCB1043Q1ZT  
MADHYA PRADESH 23AABCB1043Q1ZU  
GUJARAT 24AABCB1043Q1ZS  
UTTAR PRADESH 09AABCB1043Q1ZK  
UTTARAKHAND 05AABCB1043Q1ZS  
KERALA 32AABCB1043Q1ZV  
WEST BENGAL 19ALEPA4584C1ZC  
WEST BENGAL 19ALZPG5374K1Z6  
WEST BENGAL 19ACMPC2972K1Z8  
WEST BENGAL 19ACVPD5651R1ZM  
WEST BENGAL 19AHXPM8575C1ZJ  
KARNATAKA 29BUYPB8575Q1Z7  
WEST BENGAL 19AJPPM9200J1ZR  
WEST BENGAL 19AMYPD0312L1ZU  
WEST BENGAL 19AUMPS6933Q1ZE  



Directors
DIN Name Since
AFSPG2216F ARUNITO GANGULY 15-12-2017
00010630 AKSHAYKUMAR NARENDRASINHJI CHUDASAMA 28-04-2011
AAHPG1906G RAM KUMAR GUPTA 19-08-2015
00492930 ASHOK KUMAR BARAT 17-12-2018
ACRPK3652R SANDEEP KATARIA 14-11-2017
05183714 SANDEEP KATARIA 20-07-2018
00207746 ANJALI BANSAL 21-05-2014
01125065 RAM KUMAR GUPTA 19-08-2015
08358691 ALBERTO MICHELE MARIA TONI 12-02-2019
03438046 RAJEEV GOPALAKRISHNAN 28-06-2011
00003922 RAVINDRA DHARIWAL 27-05-2015

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