BAR B Q RESTAURANT PVT LTD

Activity: Trading in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55202WB1981PTC033999 		ROC
RoC-Kolkata 		Incorporation Date
20-08-1981
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
033999 		Registration Date
20-08-1981 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 3,00,000
Paid Up Capital
Rs. 2,49,500



Contact Information
E-Mail Address
rbarbq@gmail.com
Registered Address
28 STEPHEN COURT18A PARK STREET KOLKATA WB 700071 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to BAR B Q RESTAURANT PVT LTD

Last Checked Past / Closed Litigation On 28-09-2023 03:52
10-06-2020 Hotel Nikhil Sai International Bar & Restaurant Versus Assistant Commissioner ST Audit & Another High Court of for the State of Telangana
24-05-2019 Tiash Restaurant & Bar Pvt. Ltd. & Others Versus State of West Bengal & Another High Court of Judicature at Calcutta
20-09-2018 Shailesh S. Naik, Proprietor M/s. Tantra Bar & Restaurant, Bangalore Versus State, Through Station House Officer Cubbon Park Police Station, Represented by Special Public Prosecutor & Another High Court of Karnataka
12-08-2016 The Indian Singers? Rights Association Versus Chapter 25 Bar & Restaurant High Court of Delhi
01-09-2015 New Narmada Restaurant & Bar Versus State of Telangana & Others In the High Court of Judicature at Hyderabad
02-07-2015 Rockline Bar & Restaurant Versus The State of Karnataka by its Principal Secretary & Others High Court of Karnataka
05-05-2015 Rockline Bar & Restaurant Versus The State of Karnataka, by its Principal Secretary & Others High Court of Karnataka
13-03-2015 M/s Victory Bar and Restaurant, Rep. by its Propritrix P. Anjana Devi & Others Versus The Government of Andhra Pradesh Rep. by its Principal Secretary, Revenue (Excise-II) & Others In the High Court of Judicature at Hyderabad
02-12-2014 Sahebrao Vithoba Pawar (M/s. Skylab Bar & Restaurant) & Others Versus The Municipal Commissioner, Thane Municipal Corporation, Thane City, District-Thane & Others High Court of Judicature at Bombay
04-03-2014 D.K. Chopra Versus Snack Bar (A unit of Saptagiri Restaurant) Kamaraj Domestic Terminal Chennai Airport National Consumer Disputes Redressal Commission NCDRC
05-02-2014 Deepa Restaurant & Bar P. Ltd Versus Department of Income Tax, Mumbai Income Tax Appellate Tribunal Mumbai
23-01-2014 M/s. Omarkhayyam Bar & Restaurant Versus Deputy Regional Director, Sub Regional Branch In the High Court of Bombay at Nagpur
19-11-2013 N. Radha Versus Deepa Restaurant & Bar Attached Cherpulassery Amsom rep. by Managing Partner Ramachandran & Others High Court of Kerala
23-11-2012 State of A.P. rep by SR before STAT, Hyd. Versus M/s. Hotel Swapna Bar and Restaurant, Guntur & Others High Court of Andhra Pradesh
24-09-2012 Hotel Lakshmi Bar & Restaurant & Another Versus The Lt. Governor & Others High Court of Judicature at Calcutta Circuit Bench at Port Blair
14-09-2012 Vishal Bar & Restaurant Versus State of J&K & Others High Court of Jammu and Kashmir
21-10-2011 S. Murugar Selvi, Coimbatore & Others Versus M/s. Aramana Bar and Restaurant, Thrissur, rep. by its Managing Partner & Others High Court of Kerala
21-10-2011 M/s Aramana bar & Restaurant, Thrissur, rep. by its Managing Partner Omana Asokan Versus State of Kerala rep. by Secretary, Taxes(A) Department, Thiruvananthapuram & Others High Court of Kerala
22-03-2010 M/S. Sannidhan Bar And Restaurant Versus State Of Kerala High Court of Kerala
22-10-2009 State of Kerala Represented By Joint Commissioner (Law) Commercial Taxes Versus M/s. New Swapna Bar And Restaurant High Court of Kerala
14-05-2008 M/s. Mandakini Restaurant & Bar, Rep., by its Proprietor Vikram Ram Mohan Rao Versus The Deputy Commissioner of Prohibition & Excise Vijayawada, Krishna District & Others High Court of Andhra Pradesh
05-09-2007 M/s. Siva Priya Bar & Restaurant Versus The Commissioner of Prohibition & Excise, Hyderabad & Others High Court of Andhra Pradesh
14-06-2007 Venkata Sai Restaurant and Bar Versus The Government of Andhra Pradesh & Others High Court of Andhra Pradesh
09-03-2007 SAPTAGIRI BAR AND RESTAURANT, VENKATESWARAPURAM, NELLORE VERSUS COMMISSIONER OF PROHIBITION AND EXCISE, HYDERABAD High Court of Andhra Pradesh
03-06-2005 SRINIDHI BAR AND RESTAURANT, BANGALORE VERSUS REGIONAL DIRECTOR, EMPLOYEES' STATE INSURANCE CORPORATION, BANGALORE High Court of Karnataka
18-03-2005 M/s. Nite King Bar and Restaurant & Others Versus The Commissioner of Police & Others High Court of Andhra Pradesh
18-02-2005 M/s. Dolphin Bar and Restaurant Versus The Commissioner of Proh. & Excise Govt. of A.P. High Court of Andhra Pradesh
10-09-2003 M/s. Chandini Bar & Restaurant, Hyderabad Versus Commissioner of Police, Hyderabad and Another High Court of Andhra Pradesh
21-07-2003 Bhaskar B. Bhosle Prop. of M/s. Rajnigandha Restaurant & Bar Versus State of Maharashtra High Court of Judicature at Bombay
21-01-2003 Anthony Jose Nazareth Rodrigues Proprietor, 'Jose Bar/Restaurant' Versus Panaji Municipal Council, through its Chairperson & Others In the High Court of Bombay at Goa
04-12-2002 Big Way Bar & Restaurant And Etc. Etc., Versus Commissioner Of Police, Hyderabad And Another High Court of Andhra Pradesh
19-04-2002 OASIS BAR AND RESTAURANT VERSUS P. UMABALA High Court of Andhra Pradesh
29-01-2001 MY DREAM BAR AND RESTAURANT VERSUS DEPUTY REGIONAL DIRECTOR, E.S., CORPORATION High Court of Karnataka
18-08-1998 Oriental Insurance Co. Ltd. Versus M/S. Mayur Restaurant & Bar National Consumer Disputes Redressal Commission NCDRC
08-04-1997 Ashoka Restaurant and Bar Versus General Manager, Metro Railways High Court of Judicature at Calcutta
09-08-1996 STATE OF ANDHRA PRADESH VERSUS VENKATESWARA BAR AND RESTAURANT AND APPELLANTS: STATE OF ANDHRA PRADESH High Court of Andhra Pradesh
29-03-1996 GOLDEN BAR AND RESTAURANT VERSUS COMMERCIAL TAX OFFICER, TANUKU High Court of Andhra Pradesh
04-04-1995 SWAPNA BAR AND RESTAURANT VERSUS PROHIBITION AND EXCISE SUPERINTENDENT High Court of Andhra Pradesh
21-10-1994 Vyppin Bar and Restaurant Employees Union Versus Bhargavi High Court of Kerala
10-02-1994 MAYUR RESTAURANT AND BAR VERSUS ORIENTAL INSURANCE COMPANY LIMITED High Court of Judicature at Bombay
29-12-1993 RAJDHANI BAR, RESTAURANT VERSUS GOVT. OF ANDHRA PRADESH High Court of Andhra Pradesh
16-04-1992 Kweens Bar, Restaurant Versus Regional P.F. Commissioner High Court of Judicature at Allahabad
08-04-1992 TIFFANY's BAR AND RESTAURANT VERSUS REGIONAL DIRECTOR, EMPLOYEES' STATE INSURANCE CORPORATION High Court of Karnataka
11-03-1988 Delhi Bar And Restaurant Versus State Of Orissa High Court of Orissa
03-10-1985 Divanchee Bar and Restaurant, Hyderabad Versus Commissioner of Police, Hyderabad High Court of Andhra Pradesh
14-09-1982 Naaz Bar and Restaurant v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Allahabad
18-08-1981 Hotel Apsara and Sagar Bar Restaurant v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Patna Bench
17-03-1979 Employees State Insurance Corporation, Hyderabad Versus Maharaja Bar & Restaurant, Basheerbagh, Hyderabad High Court of Andhra Pradesh
03-05-1974 Manoranjan Bar And Restaurant Versus Assessing Authority Sales Tax Circle High Court of Jammu and Kashmir



Directors
DIN Name Since
01089596 RAJIV SHAILENDRA KOTHARI 01-08-2006
01152665 MALTI SHAILENDRA KOTHARI 30-07-2007

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