BANSIDHAR DURGADUTT LIMITEDActivity: Manufacturing (Food stuffs) in Uttar Pradesh.Active |
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CIN U15141UP1968PLC003204 |
ROC RoC-Kanpur |
Incorporation Date 28-06-1968 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 003204 |
Registration Date 28-06-1968 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address info@bpoilmills.com |
Registered Address 6/105,Kachora Bazar Belan Ganj AGRA UP 282003 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to BANSIDHAR DURGADUTT LIMITEDLast Checked Past / Closed Litigation On 23-08-2023 19:20
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for BANSIDHAR DURGADUTT LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01649848 | RAGHAV BHAGAT | 16-08-2018 |
01649614 | MADHAV BHAGAT | 25-12-2018 |
00450659 | GAUTAM BHAGAT | 16-12-1992 |
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