B P CONSTRUCTION CO PVT LTD

Activity: Community, personal & Social Services in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U95201WB1955PTC022488 		ROC
RoC-Kolkata 		Incorporation Date
15-07-1955
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
022488 		Registration Date
15-07-1955 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 2,000



Contact Information
E-Mail Address
NA
Registered Address
F-19 ANANDAPURI 24 PARGANAS WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B P CONSTRUCTION CO PVT LTD

Last Checked Past / Closed Litigation On 27-08-2023 16:19
23-08-2023 M/s. Om Gurusai Construction Company Versus M/s V.N. Reddy & Others Supreme Court of India
09-08-2023 Andhra Pradesh Electrical & Equipment Co. Ltd., (APEEC) (Prop: Electric Construction & Equipment Co.Ltd.) (name changed to M/s. ECE Industries Limited, Hyderabad & Another Versus Nethinti Appanna & Others High Court of Andhra Pradesh
01-08-2023 National Projects Constructions Corporation Ltd., Versus M/s. Interstate Construction High Court of Delhi
25-07-2023 Z. 857 Thirubuvanam Co-operative House Construction Society Ltd., By its President Krishnakumar, Thirubuvanam & Another Versus Latha Before the Madurai Bench of Madras High Court
07-07-2023 Prabir Kumar Chatterjee Versus M/s. Mira Construction, Kolkata & Others National Consumer Disputes Redressal Commission NCDRC
28-06-2023 DR. Hemant & Another Versus M/s. Zenal Construction Private Limited, Mumbai & Another National Consumer Disputes Redressal Commission NCDRC
28-06-2023 K. Sugumar Versus The Divisional Engineer, Construction & Maintenance, Erode High Court of Judicature at Madras
06-06-2023 M/s. Paulose George Construction Company (P) Ltd., Represented by Its Managing Director, T.V. Paulose, Thuruthiyil Versus Kerala State Electricity Board Ltd., Represented by Its Chairman & Managing Director, Thiruvananthapuram & Another High Court of Kerala
05-06-2023 Abdulla R. Khan Versus Construction & Engineering Equipments & Others High Court of Judicature at Bombay
26-05-2023 Delhi Jal Board Versus M/s. Hanuman Construction Co High Court of Delhi
19-05-2023 Anubhab Construction Versus City Star Ganguly Projects LLP National Consumer Disputes Redressal Commission NCDRC
10-05-2023 M/s. Sai Construction, Maharashtra & Another Versus Vaishalee Vinayak Parkhi & Another National Consumer Disputes Redressal Commission NCDRC
04-05-2023 Pr. Commissioner of Income Tax-19, Mumbai Versus Vishwashakti Construction, Mumbai High Court of Judicature at Bombay
02-05-2023 L & T Construction Equipment Limited, Represented by its Joint General Manager, B. Parandaman, Bangalore Versus State of Karnataka, Through its Principal Secretary, Bengaluru & Others High Court of Karnataka
02-05-2023 Rashtriya Ispat Nigam Limited Rep. by its Deputy General Manager (Projects) CRMP Construction, Visakhapatnam Steel Plant, Visakhapatnam Versus M/s. SENCON Systems Private Limited, Rep. by its Managing Director, Visakhapatnam High Court of Andhra Pradesh
02-05-2023 Hakim Singh Chauhan & Others Versus JKG Construction Pvt. Ltd., Uttar Pradesh National Consumer Disputes Redressal Commission NCDRC
27-04-2023 Mecon Ltd., Mecon Limited, Vivekananda Path, Jharkhand Versus Mycon Constructions Ltd. M/s. The Mysore Construction Company (MCC) Industry House, Rep.by its authorized signatory Shantanu Kalpani Bangalore & Others High Court of Judicature at Madras
24-04-2023 Rockline Construction Company Versus Doha Bank QSC & Others Supreme Court of India
24-04-2023 Union Of India Versus Pushkarraj Construction P. Ltd. High Court of Gujarat At Ahmedabad
20-04-2023 Kamal Sagar Versus M/s. Starworth Infrastructure & Construction Ltd., Represented by its Deputy Manager, Saheb Sadhik Hasan, Bengaluru High Court of Karnataka
10-04-2023 Mahendra Prasad Gupta & Another Versus M/s. Ramawati Construction, Kolkata & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
06-04-2023 M/s. Shanmuga Construction Services Versus The Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-04-2023 Kathiresan Versus The Assistant Divisional Engineer Construction & Maintenance Theni & Others Before the Madurai Bench of Madras High Court
17-03-2023 M/s. K.C. Construction Company, Through its partners & Others Versus Arlinda Dos Anjos Dias Torres E Fernandes & Others In the High Court of Bombay at Goa
17-03-2023 Indian Railway Construction Company Limited Versus M/s. National Buildings Construction Corporation Limited Supreme Court of India
16-03-2023 Hindustan Steel Works Construction Ltd Versus Sri Bishnupada Saha & others High Court of Tripura
16-03-2023 Hindustan Steel Works Construction Ltd Versus Sri Bishnupada Saha & Others High Court of Tripura
16-03-2023 M/s. S.K. Engineering and Construction Company, Rep. by its Authorised Signatory, T. Sivakumar, Salem Versus M/s. Bharat Heavy Electrical Ltd., Rep. by its General Manager, Chennai High Court of Judicature at Madras
13-03-2023 M/s. Modi Construction Company, Through Navin Modi, Authorized Signatory, Ranchi Versus M/s. Ircon International Limited, Bangalore High Court of Delhi
03-03-2023 Ratna Bhaumik & Another Versus M/s. Millennium India Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
01-03-2023 M/s. S.K. Engineering & Construction Company, Rep. By its Authorised Signatory, T. Sivakumar, Salem Versus M/s. Bharat Heavy Electricals Ltd., Rep. By its General Manager, Tiruchirappalli. High Court of Judicature at Madras
28-02-2023 L.M.J. Construction Private Limited & Another Versus The Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
27-02-2023 Surya Coach Builders (P) Ltd., Represented by its Managing Director, Bangalore Versus Chief Administrative Officer – Construction, Chennai & Others High Court of Judicature at Madras
23-02-2023 Dulari Devi & Another Versus Delhi Building And Other Construction Workers Board & Another High Court of Delhi
22-02-2023 Amit Goel Versus Ansal Housing & Construction Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
16-02-2023 Sarada Construction Versus Bhupendra Pramanik & Others High Court of Judicature at Calcutta
16-02-2023 M/s. Ashok Leyland Employees Co-operative House Construction Society Ltd., rep. by its President & Another Versus The State of the Tamil Nadu, rep. by its Principal Secretary (Housing), Secretariat, Chennai & Others High Court of Judicature at Madras
14-02-2023 Bommi Construction, Rep by its Proprietor, T.Boomi Versus 1. The Chief Engineer, (Highways), Chennai & Others High Court of Judicature at Madras
14-02-2023 Jitender Kumar & Another Versus Ansal Housing & Construction Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
10-02-2023 NDMC Versus M/s. Shree Construction Company High Court of Delhi
08-02-2023 M/s. Kris Heavy Engineering & Construction SDN BHD, Represented by its Executive Director, A.P. Perumal, Chennai Versus PNHB-LANCO-KHEC-JV, Chennai High Court of Judicature at Madras
07-02-2023 M/s. Alcon Construction (Goa) Pvt. Ltd., a Private Limited Company, Represented herein through its authorized signatory, the petitioner no.2 herein, Panjim, Goa & Others Versus State of Goa, Through the Revenue Secretary, Secretariat, Alto Porvorim-Goa & Others In the High Court of Bombay at Goa
06-02-2023 M/s. Ratnawat Infra Construction Company LLP. Versus Commissioner, Central Excise & CGST-Jaipur I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
02-02-2023 Sabari Construction & Housing Private Limited Rep. By its Managing Director Mr.C.Thambi Kalaignan Chennai Versus Area Engineer VI Chennai Metropolitan Water Supply & Sewerage Board Chennai & Others High Court of Judicature at Madras
01-02-2023 The Deputy Chief Engineer (Construction), Salem Versus R. Saravanan & Others Before the Madurai Bench of Madras High Court
01-02-2023 Kashish Developers Limited Registered office at- 87, through its Director Mukesh Kumar, West Champaran Versus The State of Bihar through Principal Secretary-cum- Commissioner Building Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
30-01-2023 National Highway Authority Of India, New Delhi Versus KNR Construction Limited, Hyderabad High Court of Delhi
25-01-2023 M/s. Rana Construction and Engineers Pvt Ltd. Versus The State of Assam, Represented by the Commissioner and Secretary to the Government of Assam, Public Works Department, Dispur, Guwahati & Others High Court of Gauhati
23-01-2023 M/s. Roy Construction Co., Represented by The Managing Partner, Roy Thankachan Versus Union of India, Represented by The Chief Engineer (NW), Military Engineering Services, Kochi & Others High Court of Kerala
20-01-2023 M/s. Nanak Construction, Partnership Firm through its Partner PAO holder Versus State of Maharashtra, through its Secretary, Water Supply and Sanitation Department, Mantralaya, Mumbai & Others In the High Court of Bombay at Nagpur
16-12-2022 Yash Construction Company, through its partner Pradeep & Others Versus The Secretary Ministry of Road Transport and Highways (MoRT & H), New Delhi & Others In the High Court of Bombay at Aurangabad
15-12-2022 M/s. Pitambara Construction & Company, Korba (C.G.) Versus The State of Chhattisgarh, Through Secretary, Department of Public Health & Engineering, Chhattisgarh & Others High Court of Chhattisgarh
13-12-2022 M/s. Ghai Construction A Proprietary concerned owned by and represented through Japalsign Hardayalsing Ghai Versus The Maharashtra State Road Development Corporation Ltd., Through its Managing Director & Others In the High Court of Bombay at Aurangabad
06-12-2022 M/s. Raj Kishore Engineering Construction (P) Ltd., Rep. by its Managing Director, S. Rajasekaran, Vadapalani, Chennai Versus The Joint Commissioner (Appeals) II Newry Towers, Chennai & Another High Court of Judicature at Madras
05-12-2022 B. Umapathy Versus M/s. Sagar Construction, Rep. by its Proprietor, Chennai High Court of Judicature at Madras
01-12-2022 Malad Kokil CHS Ltd. & Another Versus Modern Construction Co.Pvt.Ltd. & Others High Court of Judicature at Bombay
29-11-2022 Rajasthan State Mines & Minerals Ltd. Versus Ace Construction Mines & Minerals Co-Operative Society Ltd. High Court of Rajasthan
29-11-2022 M/s. Concrete Products & Construction Company Rep. by its Joint Managing Partner, Chennai Versus Southern Railways, Rep. by its Principal Chief Engineer/ General Manager, Chennai & Another High Court of Judicature at Madras
24-11-2022 M/s. Srinivasa Construction Corporation, Jothi Nagar Extension, Chennai Versus Canara Bank, Rep. by its Senior Manager, Chennai & Others High Court of Judicature at Madras
24-11-2022 Sudhir Kumar son of Shankar Prasad Singh, Versus The State of Bihar, through Principal Secretary, Building Construction Department, Bihar, Patna. & Others High Court of Judicature at Patna
18-11-2022 M/s. Asiatech Engineering Associates, Represented by its Power of Attorney Holder, S. Joneslight, Kanyakumari Versus The Superintending Engineer (Highways) Construction & Maintenance, Tirunelveli & Others Before the Madurai Bench of Madras High Court
18-11-2022 The State of Madhya Pradesh Versus M/s. Sew Construction Limited & Others Supreme Court of India
16-11-2022 M/s. N.C.C. Limited through authorised signatory Ch. Soma Raju, Hyderabad & Another Versus State of Chhattisgarh through Ministry of WRDA, Water Resources Survey & Barrage Construction, Chhattisgarh & Others High Court of Chhattisgarh
14-11-2022 Rekha Sanjay Pal Versus Rockline Construction Co., Through Its Sole Proprietor Narinderpal Gupta & Another National Consumer Disputes Redressal Commission NCDRC
03-11-2022 Surendra Kapur Versus M/s. Puja Construction Ltd., Jaipur & Others National Consumer Disputes Redressal Commission NCDRC
28-10-2022 M/s. Sneha Construction Co. (P) Ltd., Rep. by its authorised representative, Amitava Goswami Versus HDFC Ergo General Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
28-10-2022 R. Palaniappan & Another Versus M/s. Sri Surya Construction, Rep. by its Partner, R. Uma, wife of Ravi, Chennai & Others High Court of Judicature at Madras
20-10-2022 Jay Gurudev Construction Co. Rajkot Versus C.C.E. & S.T., Rajkot Customs Excise And Service Tax Appellate Tribunal Regional Bench at Hyderabad
14-10-2022 C. Kumar Versus The Divisional Engineer, Highways and Rural Works Department (Construction and Maintenance) Chengalpattu, Kancheepuram District High Court of Judicature at Madras
22-09-2022 Jasmin Ali Versus M/s. D.S. Construction, Rep. by its prop., Shila Patwari & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
22-09-2022 M/s. Rajashree Construction Versus Nantu Dey & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
19-09-2022 Sepco Electric Power Construction Corporation Versus Power Mech Projects Ltd. Supreme Court of India
16-09-2022 Suresh Paswan Versus M/s. Kla Construction Technologies Pvt. Ltd. & Others Supreme Court of India
13-09-2022 M/s. Soumyaritu Construction & Others Versus M/s. Sma Laha & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
09-09-2022 Yukti Construction Pvt. Ltd. Versus Asha Sharma & Another High Court of Uttarakhand
08-09-2022 Mohanesh Malik & Another Versus Puri Construction Pvt. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
05-09-2022 G. Raja & Others The Superintending Engineer, General Construction Circle, Tamilnadu Electricity Board, TANTRANSCO Trichy & Others High Court of Judicature at Madras
25-08-2022 Ram Kripal Singh Construction Private Limited, Ranchi Versus State of Jharkhand & Others High Court of Jharkhand
24-08-2022 M/S. Sonjoli Construction Co., The Proprietor Mr. Mahesh Aggrawal, Jodhpur Versus Union Of India, (Ministry Of Finance), Delhi & Others High Court of Rajasthan Jodhpur Bench
10-08-2022 Fulena Construction Pvt. Ltd. through its Director, Shashi Singh Versus The State of Bihar through Principal Secretary, Water Resources Department, Patna & Others High Court of Judicature at Patna
05-08-2022 N.K. Sreedhar Versus Vishnu Construction Company, Presently Know As Vishnu Infra Projects Pvt. Ltd., Rep. By Its Director, K. Krishana Prasad & Others National Consumer Disputes Redressal Commission NCDRC
02-08-2022 Santosh Construction Versus Union of India & Others High Court of Jharkhand
29-07-2022 National Petroleum Construction Company Versus Deputy Commissioner Of Income Tax, Circle 2(2), International Taxation, New Delhi & Another Supreme Court of India
29-07-2022 Pr. Commissioner of Income Tax-28 Versus Crescent Construction Co. High Court of Judicature at Bombay
24-07-2022 The Deputy Chief Engineer (Construction), N.F. Railway, Tripura Versus Kajali Shil & Others High Court of Tripura
22-07-2022 General Manager East Coast Railway Rail Sadan & Another Versus Hindustan Construction Co. Ltd. Supreme Court of India
19-07-2022 M/s. Gharpure Engg. & Construction (Pvt) Ltd., Rep. by its Manager, Coimbatore Versus Assistant Commissioner (ST), Coimbatore High Court of Judicature at Madras
14-07-2022 Arijit De Versus M/s. Amarnath Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
13-07-2022 Sachin Goel & Another Versus M/s. Ansal Housing & Construction Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
11-07-2022 Commissioner of Central Excise, Raipur Versus M/s. Sepco Electric Power Construction Corporation Supreme Court of India
11-07-2022 B. Chopda Construction Private Limited Versus Union of India & Others High Court of Judicature at Bombay
06-07-2022 M/s. D.P. Construction Versus M/s. Vishvaraj Environment Pvt. Ltd. In the High Court of Bombay at Nagpur
14-06-2022 M/s. Deb Construction Represented By Its Proprietress Sharmila Mondal, West Bengal Versus Sukumar Paul & Others National Consumer Disputes Redressal Commission NCDRC
24-05-2022 Santosh Kumar Shaw Versus Basera Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
19-05-2022 M/s. Devendra Construction Co., through Authorized Person & General Manager Gaurav Lata Versus State of Rajasthan, Through Additional Chief Secretary, Public Health and Engineering Department, Government of Rajasthan, Secretariat, Jaipur & Another High Court of Rajasthan Jaipur Bench
18-05-2022 Jai Bholenath Construction Versus The Chief Executive Officer, Zilla Parishad, Nanded & Others Supreme Court of India
09-05-2022 New Jhelum Construction Company Versus Union of India & Others High Court of Jammu and Kashmir
09-05-2022 Nagpal Projects & Construction Pvt. Ltd., through its Managing Director Versus Regional Provident Fund Commissioner & Another In the High Court of Bombay at Aurangabad
06-05-2022 Sea Sagar Construction Co. Versus V.A. Nair, Income Tax Officer – 14(2)-2 & Others High Court of Judicature at Bombay
06-05-2022 M/s. Om Construction & Infrastructures Versus State of Maharashtra & Others High Court of Judicature at Bombay



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