B AND D CONSULTANCY SERVICES PVT LTD

Activity: Business Services in Maharashtra.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74210MH1982PTC027430 		ROC
RoC-Mumbai 		Incorporation Date
14-06-1982
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
027430 		Registration Date
14-06-1982 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
UTTAM VILLA, SANCHIT COLONY,SONAWALA ROAD GOREGAON (E), BOMBAY-63 MH 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to B AND D CONSULTANCY SERVICES PVT LTD

Last Checked Past / Closed Litigation On 25-09-2023 08:36
21-08-2023 World Wide Immigration Consultancy Services Limited Versus V. Vijayan National Consumer Disputes Redressal Commission NCDRC
05-01-2023 GPE (India) Ltd, Rep. by its Authorised Signatory Mr.Abhinav Jain, Mumbai & Others Versus Twarit Consultancy Services Private Limited, Chennai & Another High Court of Judicature at Madras
20-09-2022 Tata Consultancy Services Limited Versus Jyotirmoy Mukhopadhyay & Another High Court of Judicature at Calcutta
30-06-2022 M/s. Geosmin Studio Sustainable Solutions LLP, Rep by its directors, M.S. Snehal, Kerala Versus M/s. Ethnus Consultancy Services Pvt Ltd, Rep by its Directors, Badrinath Lingaraju, Bengaluru High Court of Karnataka
04-04-2022 J.M. Financial and Investment Consultancy Services Private Limited Versus Assistant Commissioner of Income Tax, Circle 3(2)(1) & Others High Court of Judicature at Bombay
23-11-2021 Tata Consultancy Services Limited Versus Vishal Ghisulal Jain, Resolution Professional, SK Wheels Private Limited Supreme Court of India
22-11-2021 Sumitra Sen Versus M/s. Solace Management Consultancy Services (P) Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
19-02-2021 Anumati Consultancy & Services Private Limited Versus Wellside Global Private Limited High Court of Judicature at Calcutta
26-06-2020 Arshleen Grewal Versus Worldwide Immigration Consultancy Services Limited, Punjab & Another National Consumer Disputes Redressal Commission NCDRC
27-02-2020 World Wide Immigration Consultancy Services Ltd. & Others Versus Rajiv Negandhi West Bengal State Consumer Disputes Redressal Commission Kolkata
05-02-2020 The Chairman and Managing Director, Worldwide Immigration Consultancy Services & Another Versus Antara Majumdar & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
23-01-2020 Tata Consultancy Services Limited, TCS Centre, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
23-01-2020 Tata Consultancy Services Limited, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
31-10-2019 Sharpmind Consultancy Services & Others Versus M/s. Libord Finance Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
31-10-2019 M/s. Libord Finance Ltd. Versus Sharpmind Consultancy Services National Consumer Disputes Redressal Commission NCDRC
14-10-2019 Inspira IT Products Pvt. Ltd. Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
09-09-2019 Techno Consultancy Services, Rep. by Proprietor, Chennai Versus The Appellate Deputy Commissioner CT, Chennai & Another High Court of Judicature at Madras
04-04-2019 In the Matter of: Hindusthan Consultancy & Services Limited & Others National Company Law Tribunal Kolkata
14-03-2019 M.S. Suresh Versus R. Shyamma Kumar, J.D.A.Consultancy Services Pvt. Ltd., Rep. by its Managing Director, Egmore & Others High Court of Judicature at Madras
18-09-2018 Tata Consultancy Services Ltd. Versus Inspira IT Products Pvt.Ltd. High Court of Judicature at Bombay
06-08-2018 Tata Consultancy Services Ltd. Versus Commissioner of C. Excise & ST (LTU) Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-07-2018 Gurchetan Singh Versus Worldwide Immigration Consultancy Services Limited & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
03-07-2018 Ramsons Consultancy Services Pvt. Ltd. Versus Regional Director High Court of Gujarat At Ahmedabad
17-05-2018 M/s. Worldwide Immigration Consultancy Services Ltd. Versus Kanchan Poddar & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
26-04-2018 M/s. MSKG Engineering Consultancy Services, Partnership Firm Rep. by its Partner T. Mahendran, Chennai Versus State Bank of India, Stressed Assets Management Branch High Court of Judicature at Madras
22-03-2018 M/s. MSKG Engineering, Consultancy Services, Partnership Firm, Rep. by its Partner, T. Mahendran, Chennai Versus State Bank of India Stressed Assets Management Branch, Chennai High Court of Judicature at Madras
20-03-2018 Reliance Consultancy Services Ltd. & Another Versus Ramesh Chandra Srivastava & Another National Consumer Disputes Redressal Commission NCDRC
09-02-2018 Unique Optical Fiber & Telecom Services Private Limited Versus Telecommunicationas Consultancy India Limited High Court of Gujarat At Ahmedabad
09-01-2018 Worldwide Immigration Consultancy Services Ltd. & Another Versus Ratan Kumar Majumdar National Consumer Disputes Redressal Commission NCDRC
05-12-2017 Bank of India Versus Yadav Consultancy Services (P) Ltd. & Others Supreme Court of India
02-11-2017 Bhavna Versus Caan Wings Consultancy Services Limited National Consumer Disputes Redressal Commission NCDRC
10-07-2017 Madhuram Properties V/S Tata Consultancy Services Ltd. High Court of Gujarat At Ahmedabad
05-07-2017 Worldwide Immigration Consultancy Services Ltd. & Others Versus Kulbir Singh Bajwa National Consumer Disputes Redressal Commission NCDRC
18-05-2017 Worldwide Immigration Consultancy Services Ltd. Versus Sudha Babbar National Consumer Disputes Redressal Commission NCDRC
05-05-2017 Commissioner of Central Excise, Pune-III V/S Mitcon Consultancy & Engg. Services Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-01-2017 Yousuf Ali Peedikaparamban Versus M/s. World Wide Immigration Consultancy Services Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-09-2016 Prolific Consultancy Services (P.) Ltd. Versus Income-tax Officer, Ward 8 (2) (4), Mumbai Income Tax Appellate Tribunal Mumbai
08-09-2016 The Regional Provident Fund Commissioner & Others Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
19-07-2016 H.K. Nagendra, Proprietor, Jupiter Consultancy Services, Jalahalli Cross, Bangalore Versus The Assistant Provident Fund Commissioner, Yeshwanthpur II Stage, Bangalore & Another High Court of Karnataka
02-06-2016 M/s Worldwide Immigration Consultancy Services Ltd. Versus Joginder Kumar Union Territory Consumer Disputes Redressal Commission UT Chandigarh
02-06-2016 M/s. Worldwide Immigration Consultancy Services Ltd., through its Chief Managing Director & Others Versus Joginder Kumar Punjab State Consumer Disputes Redressal Commission Chandigarh
11-03-2016 Sharpmind Consultancy Services (P) Ltd. & its Director & Managers & Others Versus M/s. Libord Finance Ltd. (Formerly Known As Libord Infotech Ltd.) National Consumer Disputes Redressal Commission NCDRC
15-01-2016 M/s Worldwide Immigration Consultancy Services Ltd. Versus Amit Kumar Verma & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
04-11-2015 Deputy Commissioner of Income-tax, Centre-1, Mumbai Versus Tata Consultancy Services Ltd. Income Tax Appellate Tribunal Mumbai
01-07-2015 Worldwide Immigration Consultancy Services Ltd. & Another Versus Ranjodh Singh & Another National Consumer Disputes Redressal Commission NCDRC
26-06-2015 Dr. Arup Kumar Kar Versus M/s. Worldwide Immigration Consultancy Services Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
24-03-2015 Commissioner of Income-tax (LTU) Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
03-03-2015 The Management of Tata Consultancy Services Limited, represented by the Vice President-Human Resources Versus Selvinth Gnanesh Joshua & Another High Court of Judicature at Madras
17-07-2014 M/s. Amalgamated Bean Coffee Trading Company Ltd. Versus Xplore Source Consultancy Services Pvt. Limited & Another High Court of Delhi
03-07-2014 Kamaljit Kaur Versus Worldwide Immigration Consultancy Services Limited & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
13-05-2014 World Wide Immigration Consultancy Services Ltd. & Another Versus P. Jereena Job National Consumer Disputes Redressal Commission NCDRC
08-05-2014 Worldwide Immigration Consultancy Services Ltd. (WWICS) & Another Versus Charanjit Singh National Consumer Disputes Redressal Commission NCDRC
29-04-2014 M/s. Worldwide Immigration Consultancy Services Ltd. & Others Versus Kamaljit Singh Union Territory Consumer Disputes Redressal Commission UT Chandigarh
07-04-2014 Ritzland Investment Pte Ltd. Versus Grace Management & Consultancy Services Pte Ltd. Supreme Court of Singapore
05-03-2014 Securities and Exchange Board of India SEBI Bhavan Versus M/s. Triveni Management Consultancy Services Ltd. SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-02-2014 M/s. Tata Consultancy Services Ltd, Kolkata & Another Versus The State of Meghalaya Represented by the Commissioner & Secretary to the Govt. of Meghalaya & Others High Court of Meghalaya
13-02-2014 Tata Consultancy Services Ltd. Versus Commissioner of Customs (CSI Airport), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
07-02-2014 Hindusthan Consultancy & Services Ltd. Versus State of West Bengal & Another High Court of Judicature at Calcutta
31-01-2014 M/s. Atharva Consultancy & Allied Services Rep. by its Proprietor, Rambir Singh Versus Union of India Rep. by the Flag Officer Commanding-in-Chief (for CSO & P&A) Eastern Naval Command Naval Base (PO), Visakhapatnam High Court of Andhra Pradesh
10-10-2013 M/s. Triveni Management Consultancy Services Ltd. Bandra Liberty Co-op. Society Ltd. Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
22-05-2013 M/s. Worldwide Immigration Consultancy Services Ltd. & Another Versus Ashwani Kumar Bhargav National Consumer Disputes Redressal Commission NCDRC
13-03-2013 Worldwide Immigration Consultancy Services Limited & Another Versus Paramjit Nigah National Consumer Disputes Redressal Commission NCDRC
18-02-2013 M/s. Krishnam Raju Financial Consultancy Services, rep. by its alleged Proprietor Ch.Krishnam Raju & Another Versus S.P.Builders, rep.by its alleged Managing Partner S. Haneef High Court of Andhra Pradesh
07-02-2013 Worldwide Immigration Consultancy Services Limited (WWICS Ltd.) & Another Versus Gurjinder Singh Jabbal National Consumer Disputes Redressal Commission NCDRC
09-01-2013 M/s. Worldwide Immigration Consultancy Services Ltd. Versus M/s Reliance General Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
03-09-2012 M/s. Worldwide Immigration Consultancy Services Ltd. Versus Shri Ajay Pal Singh National Consumer Disputes Redressal Commission NCDRC
02-07-2012 Tata Consultancy Services Ltd. Versus Commissioner of Central Excise & ST (LTU), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
04-10-2011 M/s. Muthoot Pappachan Consultancy And Management Services, Muthoot Centre Versus The Regional Director High Court of Kerala
30-09-2011 M/s Worldwide Immigration Consultancy-Services Ltd. Versus Rajesh Kumar & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-09-2011 Avtar Singh Randhawa Versus Worldwide Immigration Consultancy Services Ltd. National Consumer Disputes Redressal Commission NCDRC
25-05-2011 Worldwide Immigration Consultancy Services Limited Versus Devinder Chauhan National Consumer Disputes Redressal Commission NCDRC
01-04-2011 World Wide Immigration Consultancy Services Ltd. Versus Reliance General Insurance Co. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
14-12-2010 World Immigration Consultancy Services Limited, (WWICS Ltd.) Versus Navpreet Singh Sandhu National Consumer Disputes Redressal Commission NCDRC
11-08-2009 S. Paul Raj Versus Tata Consultancy Services Limited, represented by its Managing Director, Bombay House & Another High Court of Judicature at Madras
01-05-2009 M/s Water and Power Consultancy Services [India] Ltd Versus Sudha Gadodia & Another Supreme Court of India
06-12-2007 Muthoot Pappachan Consultancy and Management Services Versus Labour Commissioner High Court of Kerala
18-09-2007 Commissioner of Income Tax Versus Eicher Consultancy Services Ltd High Court of Delhi
13-08-2007 The Commissioner of Customs and Central Excise Hyderabad Versus M/s. Tata Consultancy Services Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
24-05-2007 Commissioner of Customs Kolkata Versus M/s. Peerless Consultancy Services Pvt. Ltd. Supreme Court of India
05-02-2007 Reliance Consultancy Services Ltd. Versus Metro Palutan Investment & Others High Court of Judicature at Bombay
20-09-2006 TATA CONSULTANCY SERVICES LTD VERSUS REGIONAL PROVIDENT FUND COMMISSIONER High Court of Judicature at Bombay
20-09-2006 Tata Consultancy Services Ltd. Versus Regional Provident Fund Commissioner & Others High Court of Judicature at Bombay
13-07-2006 Jyoti Sarup Mittal Versus Water and Power Consultancy Services (India) Ltd. High Court of Delhi
09-05-2006 East India Construction Co. & Another Versus Modern Consultancy Services & Others National Consumer Disputes Redressal Commission NCDRC
08-11-2005 Airport Authority of India Versus Protective Consultancy & Security Services (P) Limited & Another High Court of Delhi
14-03-2005 Oil and Natural Gas Corporation Ltd. Versus Rai's Coastal Survey and Consultancy Services Pvt. Ltd. High Court of Judicature at Bombay
03-03-2005 Tea Consultancy and Plantation Services (India) Private Limited Versus Union of India & Others High Court of Delhi
09-02-2005 Securities and Exchange Board of India Versus Contact Consultancy Services P. Ltd. & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
01-12-2004 Gagandeep Kaur Versus Worldwide Immigration Consultancy Services Union Territory Consumer Disputes Redressal Commission UT Chandigarh
17-11-2004 Contact Consultancy Services Pvt. Ltd. & Others Versus Securities & Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
05-11-2004 Tata Consultancy Services versus State of Andhra Pradesh Supreme Court of India
01-09-2003 TATA CONSULTANCY SERVICES, MUMBAI VERSUS STATE OF KARNATAKA High Court of Karnataka
22-01-2003 International Reinsurance And Insurance Consultancy Services Pvt. Ltd. Versus Jenner Fenton Slade Limited High Court of Judicature at Bombay
21-11-2002 Fidback Reach Consultancy Services Private Limited Versus Union of India High Court of Delhi
20-09-2002 TCS Consultancy Services P. Ltd. Versus Rajasthan Telephone Industries Ltd. (In Liquidation) High Court of Rajasthan Jaipur Bench
02-09-2002 Anil Wahi Versus World Wide Immigration Consultancy Services Union Territory Consumer Disputes Redressal Commission UT Chandigarh
11-07-2002 Hindustan Consultancy and Services Ltd Versus Union of India High Court of Judicature at Calcutta
04-06-2002 Pamvi Consultancy Services Ltd. Versus Global Syntex (Bhilwara) Ltd. High Court of Judicature at Bombay
14-12-2001 Rajesh Kumar Versus World Wide Immigration Consultancy Services Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
23-04-2001 Reliance Industries Limited rep. by Reliance Consultancy Services Limited Versus M. Rajkumari High Court of Judicature at Madras



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