AXON TRADING AND MANUFACTURING CO LTDActivity: Trading in West Bengal.Active |
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CIN U51109WB1981PLC033976 |
ROC RoC-Kolkata |
Incorporation Date 12-08-1981 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 033976 |
Registration Date 12-08-1981 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 25,00,000 |
Contact Information |
E-Mail Address accounts@rasoigroup.in |
Registered Address 20 SIR R N MUKHERJEE ROAD KOLKATA WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to AXON TRADING AND MANUFACTURING CO LTDLast Checked Past / Closed Litigation On 05-09-2023 09:53
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for AXON TRADING AND MANUFACTURING CO LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
06888657 | ARUN PRASAD SHAW | 20-10-2018 |
08267528 | PRATICK SAHA | 05-07-2019 |
08120081 | ROHIT JHA | 20-10-2018 |
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