ASIT C MEHTA INVESTMENT INTERRMEDIATES LTD

Activity: Finance in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U65990MH1993PLC075388
ROC
RoC-Mumbai
Incorporation Date
01-12-1993
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
075388
Registration Date
01-12-1993
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
13-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 2625,00,000
Paid Up Capital
Rs. 1661,11,110



Contact Information

E-Mail Address
compliance@acm.co.in
Registered Address
NUCLEUS HOUSE, 5TH FLOOR, SAKI VIHAR ROAD ANDHERI EAST MUMBAI MH 400072 IN







Some PAST Judgements / Case Laws similar to ASIT C MEHTA INVESTMENT INTERRMEDIATES LTD

Last Checked Past / Closed Litigation On 28-09-2023 04:17
17-11-2021 Asit C. Mehta Investment Interrmediates Ltd., Mumbai Versus National Stock Exchange of India Ltd., Mumbai SEBI Securities amp Exchange Board of India Securities Appellate Tribunal



Directors

DIN Name Since
AFZPP9947D PANKAJ JEEVANLAL PARMAR 10-09-2014
00168992 DEENA ASIT MEHTA 01-01-1998
00168907 KIRIT HIMATLAL VORA 01-04-2011
00169048 ASIT CHIMANLAL MEHTA 01-01-1998

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