ASIT C MEHTA FINANCIAL SERVICES LIMITEDActivity: Finance in Maharashtra.Active |
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CIN L65900MH1984PLC091326 |
ROC RoC-Mumbai |
Incorporation Date 25-01-1984 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 091326 |
Registration Date 25-01-1984 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 17-09-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 483,35,750 |
Contact Information |
E-Mail Address compliance@acm.co.in |
Registered Address NUCLEUS HOUSE SAKI-VIHAR RD.,ANDHERI (E) , MUMBAI MUMBAI MH 400072 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ASIT C MEHTA FINANCIAL SERVICES LIMITEDLast Checked Past / Closed Litigation On 14-09-2023 22:47
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20-10-2022 | Asit C. Mehta Financial Services Limited & Another Versus The Customs Excise And Service Tax Appellate Tribunal (CESTAT) formerly known as Customs, Excise & Gold (Control), Mumbai & Others | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
00168992 | DEENA ASIT MEHTA | 25-03-1991 |
00168907 | KIRIT HIMATLAL VORA | 04-03-1992 |
AFZPP9947D | PANKAJ JEEVANLAL PARMAR | 10-02-2016 |
00169048 | ASIT CHIMANLAL MEHTA | 01-04-2001 |
01773295 | PUNDARIK SANYAL | 31-07-2014 |
00221583 | RADHA KRISHNA MURTHY | 31-01-2006 |
COHPS0112N | Sumit Rishi Narayan Sharma | 31-07-2020 |
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