ASIAN HOTELS (NORTH) LIMITED

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L55101DL1980PLC011037
ROC
RoC-Delhi
Incorporation Date
13-11-1980
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
011037
Registration Date
13-11-1980
 
   



Listing Info

National Stock Exchange (NSE) listing as ASIANHOTNR since 07-04-2010.

  ISIN Number: INE363A01022 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as ASIANHOTNR with code 500023 .

  ISIN Number: INE363A01022 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Hotels.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 7000,00,000
Paid Up Capital
Rs. 1945,32,290



Contact Information

E-Mail Address
investorrelations@ahlnorth.com
Registered Address
BHIKAJI CAMA PLACE M. G. MARG NEW DELHI DL 110066 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ASIAN HOTELS (NORTH) LIMITED

Last Checked Past / Closed Litigation On 12-09-2023 08:37
03-03-2023 Asian Hotels North Ltd. Versus Yes Bank Ltd & Others High Court of Delhi
12-07-2022 Asian Hotels (North) Ltd. Versus Alok Kumar Lodha & Others Supreme Court of India
22-04-2022 Vistrat Real Estates Private Limited Versus Asian Hotels North Ltd. High Court of Delhi
21-02-2022 Greesh Kumar Bansal & Another Versus Asian Hotels (North) Limited High Court of Delhi
15-09-2021 Alok Kumar Lodha Versus Asian Hotels (North) Ltd., High Court of Delhi
24-12-2020 Alok Kumar Lodha & Another Versus Asian Hotels (North) Limited & Another High Court of Delhi
25-10-2013 Anita Raj Garhia & Another Versus M/s. Asian Hotels (North) Ltd. & Others High Court of Delhi



Directors

DIN Name Since
00001607 LALIT BHASIN 24-05-2000
00006187 SHIV KUMAR JATIA 06-12-1980
00195609 DINESH CHANDRA KOTHARI 12-02-2010
00568348 PINAKI MISRA 27-05-2016
02171074 ANITA THAPAR 28-05-2015
02781300 AMRITESH JATIA 05-12-2016
AAHPJ5817F Dinesh Kumar Jain 01-10-2017
00331394 RANJAN KISHORE BHATTACHARYA 05-02-2017
01969285 DIPENDRA BHARAT GOENKA 12-02-2019
ABEPS0331F PRAKASH CHANDRA SHARMA 21-09-2015

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