ARAKU ORIGINALS PRIVATE LIMITEDActivity: Agriculture and Allied Activities in Maharashtra.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAHCA3923E |
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CIN U01119MH2008PTC282862 |
ROC RoC-Mumbai |
Incorporation Date 20-02-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 282862 |
Registration Date 20-02-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 6000,00,000 |
Paid Up Capital Rs. 5155,00,000 |
Contact Information |
E-Mail Address accounts@arakuoriginals.com |
Registered Address Gateway Building Apollo Bunder Mumbai Mumbai City MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ARAKU ORIGINALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-08-2023 21:55
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ARAKU ORIGINALS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for ARAKU ORIGINALS PRIVATE LIMITED |
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TELANGANA | 36AAHCA3923E1ZY | |
DELHI | 07AAHCA3923E1ZZ |
Directors |
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DIN | Name | Since |
00004695 | ANAND GOPAL MAHINDRA | 10-08-2009 |
00041656 | SENAPATHY GOPALAKRISHNAN | 03-03-2015 |
ABQPW3771K | NEHA SHANTANU REGE | 01-10-2015 |
AFXPK0129A | MANOJ KUMAR | 01-10-2015 |
00129701 | SATISH REDDY KALLAM | 04-09-2013 |
AVEPV4185G | YASHASHRI NITIN VIDWANS | 17-07-2020 |
02642859 | MANOJ KUMAR | 13-12-2010 |
00029960 | RAJENDRA PRASAD MAGANTI | 10-08-2009 |
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