APL INTERNATIONAL PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAACA1039Q |
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CIN U51900MH1978PTC025062 |
ROC RoC-Mumbai |
Incorporation Date 24-04-1978 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 025062 |
Registration Date 24-04-1978 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 31-12-2020 |
Last Balance Sheet Date 31-03-2020 |
Financials |
Authorized Capital Rs. 3800,00,000 |
Paid Up Capital Rs. 2800,77,000 |
Contact Information |
E-Mail Address sanjunaik@gmail.com |
Registered Address 609, Tulsiani Chambers Nariman Point Mumbai Mumbai City MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to APL INTERNATIONAL PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-09-2023 09:52
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11-10-2017 | APL Director Co. Pte. Ltd. Versus Assistant Director of Income-tax (International Taxation) | Income Tax Appellate Tribunal Mumbai |
11-10-2017 | APL Director Co. Pte. Ltd. Versus Assistant Director of Income-tax (International Taxation) | Income Tax Appellate Tribunal Mumbai |
31-01-2008 | APL International Limited Versus State of Madhya Pradesh | High Court of Madhya Pradesh |
GST Number(s) for APL INTERNATIONAL PRIVATE LIMITED |
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MADHYA PRADESH | 23AAACA1039Q1ZS | |
RAJASTHAN | 08AAACA1039Q1ZK |
Directors |
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DIN | Name | Since |
01823313 | AKHILESH SARRAF | 01-10-2019 |
00660362 | NITESH SHAHRA | 12-09-2011 |
07956875 | SANJAY LAXMAN NAIK | 05-10-2017 |
AYNPS8996G | LALIT SHUKLA | 15-12-2018 |
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