ANTRIKSH MERCHANDISE PRIVATE LIMITEDActivity: Trading in West Bengal.Active |
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CIN U51909WB2009PTC139761 |
ROC RoC-Kolkata |
Incorporation Date 26-11-2009 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 139761 |
Registration Date 26-11-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 9,00,000 |
Contact Information |
E-Mail Address info.chotucompany@gmail.com |
Registered Address 35 CHITTARANJAN AVE KOLKATA Kolkata WB 700012 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ANTRIKSH MERCHANDISE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-09-2023 07:20
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ANTRIKSH MERCHANDISE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
05147951 | JAGDISH KACHRULAL RATHI | 23-02-2015 |
03083414 | PIYUSH SHIVRATAN MUNDADA | 27-01-2015 |
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