ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED

Activity: Construction in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AAACA0006D
CIN
L45101DL1967PLC004759
ROC
RoC-Delhi
Incorporation Date
30-06-1967
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
004759
Registration Date
30-06-1967
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 15000,00,000
Paid Up Capital
Rs. 7870,24,000



Contact Information

E-Mail Address
info@ansalapi.com
Registered Address
115 ANSAL BHAWAN16 K G MARG NEW DELHI DL 110001 IN



TradeMarks

Total 72 marks found.
SUSHANT GOLF CITY, Class 37, Registered
AERO DROME, Class 19, Registered
AERO DROME, Class 36, Registered
AERO DROME, Class 37, Registered
GOLF LINKS, Class 19, Opposed
GOLF LINKS, Class 36, Opposed
GOLF LINKS, Class 37, Opposed
THE BOULEVARD, Class 19, Registered
THE BOULEVARD, Class 36, Registered
THE BOULEVARD, Class 37, Registered
THE CAMPUS, WITH DEVICE, Class 37, Registered
THE CAMPUS WITH LABEL, Class 42, Registered
THE CAMPUS WITH LABEL, Class 35, Registered
THE CAMPUS WITH LABEL, Class 36, Registered
SUSHANT aquapolis (LOGO), Class 37, Registered
SUSHANT MEGAPOLIS (LOGO), Class 37, Registered
nsSAL API WITH DEVICE, Class 37, Registered
ANSAL API COURT YARD (LOGO), Class 37, Abandoned
CHETNA (INDEPENDENT FLOORS) WITH DEIVEC, Class 37, Registered
PALM GROVE VILLAS, Class 37, Abandoned
SANTUSHIT ENCLAVE, Class 37, Registered
CELERITY GARDENS, Class 37, Registered
LRIS GARDEN, Class 37, Registered
SUSHANT LOK, Class 37, Registered
SUSHANT TAJ CITY, Class 37, Registered
SUSHANT CITY., Class 37, Registered
ANSAL ROYAL PLAZA, Class 37, Registered
AQUAPOLIS, Class 37, Registered
ansal API, Class 42, Opposed
ansal API, Class 19, Opposed
ansal API, Class 35, Opposed
ansal API, Class 36, Opposed
ansal API, Class 37, Opposed
AERODROME WITH LABEL, Class 35, Registered
ANSALS SUSHANT CITY LABEL, Class 37, Registered
ANSALS SUSHANT CITY LABEL, Class 37, Registered
ANSAL HIGHWAY PLAZA LEBEL, Class 37, Registered
ANSAL PLAZA (DEVICE), Class 19, Registered
Mulberry Homes LOW RISE LUXURIOUS INDEPENDENT FLOORS (LOGO), Class 37, Abandoned
Palam Corporate Plaza (LABEL), Class 37, Abandoned
SUSHANT HAAT (LOGO), Class 37, Abandoned
LUXURY FLOORS GOLF LINKS MOHALI (DEVICE), Class 37, Abandoned
EXCLUSIVE FLOORS GOLF LINKS, MOHALI (LOGO), Class 37, Abandoned
GOLF LINKS II (LAGO ), Class 37, Abandoned
PIONEER INDUSTRIAL PARK (LOGO), Class 37, Abandoned
HAPPY HOMEZ GOLF LINKS (LABEL), Class 37, Abandoned
ANSAL API ANANDLOK JODHPUR (LABEL), Class 37, Objected
VILLA DWARKA (LABEL), Class 37, Abandoned
NIKUNJ (LOGO), Class 37, Abandoned
AAKANKSHA (LOGO), Class 37, Abandoned
PIONEER Agro-Food SEZ (WITH DEVICE), Class 37, Abandoned

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED

Last Checked Past / Closed Litigation On 20-09-2023 07:42
21-12-2022 Ram Bhagat Versus M/s. Ansal Properties & Infrastructure Limited, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
10-10-2022 Ansal Properties & Infrastructure Ltd. Erstwhile Ansal Township & Land Development Ltd., New Delhi & Another Versus Dowager Maharanis Residential Accommodation Welfare & Amenities Trust, Jodhpur & Another High Court of Delhi
03-01-2022 Dr. Mahesh Chandra Sharma & Another Versus M/s. Ansal Properties And Infrastructure Ltd., Through Its Director(S), New Delhi National Consumer Disputes Redressal Commission NCDRC
11-05-2021 Krishan Dev Vasisht & Another Versus The Managing Director M/s. Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
10-03-2021 Nitin Hastir & Another Versus Ansal Properties and Infrastructure Limited & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
10-01-2020 Ansal Properties & Infrastructure Ltd. Versus Preeti Singhal National Consumer Disputes Redressal Commission NCDRC
06-12-2019 Gagan Deep Raheja Versus Ansal Properties & Infrastructure Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
14-10-2019 Satnam Singh Versus Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
29-05-2019 M/s. Ansal properties & infrastructure Ltd. Versus Rajesh Panwar National Consumer Disputes Redressal Commission NCDRC
11-12-2018 1) Sunita Kamboj 2) Sushil Kumar Kamboj 3) Neeru Bala Anand 4) Mohan Lal Vig 5) Munish Kumar Nauhria 6) Chetan Garg 7) V/S M/s Ansal Properties & Infrastructure Ltd & Others STATE CONSUMER DISPUTES REDRESSAL COMMISSION,U.T.,CHANDIGARH
03-10-2018 Amrik Singh Gill & Another Versus M/s. Ansal Properties & Infrastructure Ltd., & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
28-09-2018 Sukhmander Singh & Others Versus M/s. Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
22-05-2018 Yatharth Mishra & Another Versus Ansal Properties & Infrastructure Limited, through its Managing Director & Others Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
09-04-2018 Kamaljeet Kaur & Another Versus Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
06-03-2018 Sulochna Rani & Another Versus Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
02-02-2018 Ansal Properties & Infrastructure Limited Versus Sushil Sachdeva & Others Haryana State Consumer Disputes Redressal Commission Panchkula
19-12-2017 M/s. Ansal Properties & Infrastructure Ltd. Thru Authorized & Another Versus State Consumer Dispute Redressal Commission Thru Registrar & Others High Court Of Judicature At Allahabad Lucknow Bench
16-11-2017 Rajan Paul & Another Versus Ansal Properties And Infrastructure Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
04-07-2017 Vibha Pandey & Another Versus M/s. Ansal Properties and Infrastructure Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
12-01-2017 Priyanka Kesari & Another Versus M/s. Ansal Properties & Infrastructure Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
23-12-2016 Dr. Jitendra Kumar Agarwal & Others Versus Ansal Properties & Infrastructure Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
08-07-2016 Sunita Taneja wife of Sh. Sudershan Taneja Versus Ansal Properties & Infrastructure Limited, Registered Office & Others Haryana State Consumer Disputes Redressal Commission Panchkula
05-07-2016 Rajan Paul & Another Versus Ansal Properties And Infrastructure Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
06-01-2016 In Re: Sanyogita Goyal Versus M/s Ansal Properties & Infrastructure Ltd. Competition Commission of India
01-07-2015 M/s. Ansal Properties & Infrastructure Ltd. Versus A.L. Baweja & Another National Consumer Disputes Redressal Commission NCDRC
25-06-2015 In Re: Preetam Chhabra Versus Ansal Properties & Infrastructure Ltd. Competition Commission of India
29-01-2015 Ansal Properties & Infrastructure Ltd. Versus Nipun Bagroy Union Territory Consumer Disputes Redressal Commission UT Chandigarh
07-01-2014 Pranav Ansal Properties and Infrastructure Limited Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
30-12-2013 Ansal Properties and Infrastructure Ltd. through its CEO & Another Versus S.S. Walia Union Territory Consumer Disputes Redressal Commission UT Chandigarh
09-10-2013 Ansal Properties & Infrastructure Ltd. & Another Versus Indu Dhir National Consumer Disputes Redressal Commission NCDRC
01-10-2013 Ansal Properties & Infrastructure Ltd., Through its Vice President-Operations & Another Versus Sanjay Gupta & Others National Consumer Disputes Redressal Commission NCDRC
05-07-2013 Ansal Properties & Infrastructure Ltd. Versus Nidhi Jain & Others National Consumer Disputes Redressal Commission NCDRC
28-05-2013 Ansal Properties and Infrastructure Ltd V/S Syndicate Bank & Others. Debt Recovery Appellate Tribunal At Delhi
24-01-2013 Ansal properties & Infrastructure Ltd. Versus Housing & Urban Development Corporation Ltd. High Court of Delhi
03-05-2012 M/s. Ansal Properties & Infrastructure Ltd. & Others Versus Haryana State Pollution Control Board. High Court of Punjab and Haryana
09-01-2012 Ansal Properties & Infrastructure Ltd V/S Syndicate Bank & Others. Debt Recovery Appellate Tribunal At Delhi
01-03-2011 Tejinder Singh Atwal Versus Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
01-12-2009 M/s Ansal Properties & Infrastructure Ltd & Another Versus Col. Y.L. Sud High Court of Delhi
24-03-2009 Ansal Properties And Infrastructure Limited Versus Harish Kumar Goyal Delhi State Consumer Disputes Redressal Commission New Delhi



GST Number(s) for ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED

RAJASTHAN 08AAACA0006D1ZM  
GUJARAT 24AAACA0006D1ZS  



Directors

DIN Name Since
00002007 SUSHIL ANSAL 30-06-1967
BIQPS8668P ABDUL SAMI 10-11-2018
02604798 YOGESH GAUBA 27-05-2019
02835841 SATISH CHANDRA 13-11-2019
AFHPA5015R JAI PRAKASH AGGARWAL 13-11-2019
07147686 JAGATH CHANDRA 10-11-2018
00001607 LALIT BHASIN 30-10-2006
00017804 PRANAV ANSAL 01-11-2012

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