ANDHRA CEMENTS LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Andhra Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AABCA9263D
CIN
L26942AP1936PLC002379
ROC
RoC-Vijayawada
Incorporation Date
01-11-1936
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
002379
Registration Date
01-11-1936
 
   



Listing Info

National Stock Exchange (NSE) listing as ANDHRACEMT since 08-11-2010.

  ISIN Number: INE666E01012 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as ANDHRACEMT with code 532141 .

  ISIN Number: INE666E01012 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Cement & Cement Products.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 50000,00,000
Paid Up Capital
Rs. 29352,44,000



Contact Information

E-Mail Address
gtrao@andhracements.com
Registered Address
SRI DURGA CEMENT WORKS SRI DURGAPURAM GUNTUR AP 522414 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ANDHRA CEMENTS LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 05:29
24-03-2017 M/s. Andhra Cements Limited Durgapuram, Srinagar (P.O) Versus The commissioner of Central Excise and Service Tax Central Revenues Building & Others In the High Court of Judicature at Hyderabad
09-10-2013 M/s. Deccan Cements Ltd. Versus The Commissioner of Income Tax, Andhra Pradesh High Court of Andhra Pradesh
21-04-2011 Kannan Versus Andhra Cements Limited Rep. by T.N. Srinivasan Chennai High Court of Judicature at Madras
18-07-2008 M/S. Andhra Cements Limited Versus M/s. Bhatia International Ltd. & Others High Court of Andhra Pradesh
29-02-2008 M/s Andhra Cements Ltd. Versus The Commissioner of Central Excise, Visakhapatnam Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
17-04-2007 Commissioner of Central Excise Versus Andhra Cements Limited High Court of Andhra Pradesh
09-09-2004 M/s. Andhra Cements Ltd. & Another Versus B. Srinivas & Others High Court of Andhra Pradesh
07-02-2003 SAGAR CEMENTS LIMITED VERSUS ANDHRA PRADESH STATE ELECTRICITY BOARD High Court of Andhra Pradesh
10-12-2002 HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED VERSUS ANDHRA CEMENTS LIMITED High Court of Andhra Pradesh
04-06-2002 GOVERNMENT OF ANDHRA PRADESH VERSUS. SAGAR CEMENTS LIMITED, NALGONDA High Court of Andhra Pradesh
20-06-2001 MADRAS CEMENTS LIMITED, VIJAYAWADA VERSUS STATE OF ANDHRA PRADESH High Court of Andhra Pradesh
16-12-2000 PRINCIPAL COLLECTOR OF CENTRAL EXCISE, HYD VERSUS ANDHRA CEMENTS LTD. High Court of Andhra Pradesh
19-09-2000 PRINCIPAL COLLECTOR OF CENTRAL EXCISE, HYDERABAD VERSUS ANDHRA CEMENTS LTD., SECUNDERABAD High Court of Andhra Pradesh
03-04-1998 ANDHRA CEMENTS CO., LTD. , VIJAYAWADA VERSUS COMMISSIONER OF INCOME TAX, VISAKHAPATNAM High Court of Andhra Pradesh
27-07-1995 PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED VERSUS STATE OF ANDHRA PRADESH High Court of Andhra Pradesh
07-04-1993 ANDHRA CEMENTS LTD. , HAVING ITS REGISTERED OFFICE AT SECUNDERABAD, REP. BY ITS MANAGING DIRECTOR, MR. M. P. JIAN VERSUS NAGARJUNA INVESTMENT TRUST LTD. , HYDERABAD High Court of Andhra Pradesh
04-07-1991 ANDHRA PRADESH STATE ELECTRICITY BOARD, HYDERABAD VERSUS ANDHRA CEMENTS LTD. , DACHEPALLI High Court of Andhra Pradesh
29-09-1989 Sagar Cements Ltd. Versus State of Andhra Pradesh High Court of Andhra Pradesh
07-12-1984 Associated Cement Company Ltd Versus Government of Andhra Pradesh And Appellants: Kesoram Cements, Kesoram Industries and Cotton Mills Ltd Vs. Respondent: State of Andhra Pradesh High Court of Andhra Pradesh
16-08-1980 The State of Andhra Pradesh, represented by the State Representative before Sales Tax Appellate Tribunal, Andhra Pradesh Hyderabad Versus M/s. The K. C. P. Limited, Rama krishna Cements, Macherla, Guntur High Court of Andhra Pradesh



GST Number(s) for ANDHRA CEMENTS LIMITED

ANDHRA PRADESH 37AABCA9263D1ZR  
TAMIL NADU 33AABCA9263D2ZY  
TELANGANA 36AABCA9263D1ZT  
MAHARASHTRA 27AABCA9263D1ZS  
KARNATAKA 29AABCA9263D1ZO  



Directors

DIN Name Since
00026078 KAILASH NATH BHANDARI 23-07-2002
ABKPS1555M NAVEEN KUMAR SINGH 11-02-2019
01859229 RAVINDRA KUMAR SINGH 10-02-2012
ACWPG9763C TIRUPATI RAO GUTTI 02-11-2006
00190017 RADHA KRISHNA PANDEY 15-11-2011
00023037 MANJU SHARMA 11-02-2015
00229692 RAM BAHADUR SINGH 12-11-2014
00215393 NAVEEN KUMAR SINGH 10-02-2012
00008419 PANKAJ GAUR 10-02-2012
00387576 VIJAI KUMAR JAIN 18-05-2012
AARPA7908C Anand Kumar Agrawal 12-11-2014
00131037 SAINDITTA MAL NAGPAL 15-11-2011

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