ANAROCK GROUP BUSINESS SERVICES PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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GST Number(s) 27AAQCA3715M1Z9 |
PAN No AAQCA3715M |
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CIN U74999MH2017PTC303404 |
ROC RoC-Mumbai |
Incorporation Date 28-12-2017 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 303404 |
Registration Date 28-12-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 25,00,000 |
Contact Information |
E-Mail Address notices@anarock.com |
Registered Address 1002, 10TH FLR, B WING, ONE BKC, G BLOCK C-66, BANDRA KURLA COMPLEX, BANDRA EAST MUMBAI Bandra Suburban MH 400051 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ANAROCK GROUP BUSINESS SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-09-2023 06:33
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ANAROCK GROUP BUSINESS SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for ANAROCK GROUP BUSINESS SERVICES PRIVATE LIMITED |
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MAHARASHTRA | 27AAQCA3715M1Z9 |
Directors |
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DIN | Name | Since |
00048386 | ANUJ PURI | 28-12-2017 |
00030513 | SANTHOSH KUMAR JANARDHANA | 31-01-2018 |
00583929 | ROHIN RAJA SHAH | 28-12-2017 |
08007048 | SMITA AGARWAL | 29-12-2017 |
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