ANAROCK CAPITAL ADVISORS PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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GST Number(s) 27AAQCA6127M1Z5 |
PAN No AAQCA6127M |
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CIN U74999MH2018PTC306162 |
ROC RoC-Mumbai |
Incorporation Date 08-03-2018 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 306162 |
Registration Date 08-03-2018 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address notices@anarock.com |
Registered Address 1002, 10TH FLOOR, B WING, ONE BKC PLOT NO. C-66, G BLOCK, BANDRA KURLA COMPLEX, BANDRA EAST MUMBAI Mumbai City MH 400051 IN |
Alternate Address Prestige Trade Tower, Level 6, 46, Palace Road, Next to Sophia High School, Bangalore Bangalore 560001 KA IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ANAROCK CAPITAL ADVISORS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-09-2023 01:53
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ANAROCK CAPITAL ADVISORS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for ANAROCK CAPITAL ADVISORS PRIVATE LIMITED |
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MAHARASHTRA | 27AAQCA6127M1Z5 |
Directors |
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DIN | Name | Since |
03161527 | RAGINI AGRAWAL | 08-03-2018 |
00030513 | SANTHOSH KUMAR JANARDHANA | 04-04-2019 |
00048386 | ANUJ PURI | 04-04-2019 |
00807207 | SHOBHIT AGARWAL | 08-03-2018 |
08192673 | SUJEET KUMAR JAISWAL | 04-04-2019 |
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