ANANTROOP FINANCIAL ADVISORY SERVICES PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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GST Number(s) 27AAFCA3925L1ZI |
PAN No AAFCA3925L |
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CIN U51909MH2005PTC155970 |
ROC RoC-Mumbai |
Incorporation Date 09-09-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 155970 |
Registration Date 09-09-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 34,88,750 |
Contact Information |
E-Mail Address santosh@skothari.com |
Registered Address A-1404, 14TH FLOOR, NAMAN MIDTOWN NEAR INDIA BULLS SENAPATI BAPAT MARG ELPHISTONE, W MUMBAI Mumbai City MH 400013 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ANANTROOP FINANCIAL ADVISORY SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-09-2023 20:18
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ANANTROOP FINANCIAL ADVISORY SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for ANANTROOP FINANCIAL ADVISORY SERVICES PRIVATE LIMITED |
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MAHARASHTRA | 27AAFCA3925L1ZI |
Directors |
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DIN | Name | Since |
00294327 | SANTOSHKUMAR PANDEY | 09-09-2005 |
00258316 | SANJAY KOTHARI | 09-09-2005 |
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