AMRTA CONSULTING PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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CIN U74999MH2017PTC293611 |
ROC RoC-Mumbai |
Incorporation Date 07-04-2017 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 293611 |
Registration Date 07-04-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address chawla.atul@yahoo.com |
Registered Address 1004, Quantum Park, Bldg No.2, Gulab Nagar, Khar Danda, Khar West, Mumbai Mumbai City MH 400052 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to AMRTA CONSULTING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-08-2023 07:13
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for AMRTA CONSULTING PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00048386 | ANUJ PURI | 07-04-2017 |
07755966 | PRITI PURI | 07-04-2017 |
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