AMBUJA NEOTIA HOLDINGS PRIVATE LIMITEDActivity: Finance in West Bengal.Active |
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GST Number(s) 19AABCR5623E1ZI |
PAN No AABCR5623E |
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CIN U65993WB1990PTC049245 |
ROC RoC-Kolkata |
Incorporation Date 13-06-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 049245 |
Registration Date 13-06-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 3500,00,000 |
Paid Up Capital Rs. 2653,46,600 |
Contact Information |
E-Mail Address shamik.das@ambujaneotia.com |
Registered Address Ecospace Business Park, Block-4B, 3rd Floor Premises No.- II F/11, Action Area II New Town Kolkata Parganas North WB 700160 IN |
Some PAST Judgements / Case Laws similar to AMBUJA NEOTIA HOLDINGS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-09-2023 22:08
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07-08-2015 | Ambuja Neotia Holdings Private Limited Versus Planet M Retail Limited | High Court of Judicature at Calcutta |
GST Number(s) for AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED |
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WEST BENGAL | 19AABCR5623E1ZI |
Directors |
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DIN | Name | Since |
00002429 | BIMLA DEVI PODDAR | 23-07-2007 |
00032133 | PRADIP JYOTI AGRAWAL | 17-06-2013 |
00003644 | GAYATRI NEOTIA | 01-04-2002 |
ADPPD0652B | SHAMIK DAS | 01-12-1996 |
00285919 | PRADEEP LAL MEHTA | 29-06-2015 |
00047466 | HARSHAVARDHAN NEOTIA | 03-11-2005 |
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