AMB YOUTHIAPA LLP

Activity: Trading in Delhi.
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07ABGFA8381B1ZK
PAN No
ABGFA8381B
CIN
AAH-8726
ROC
ROC - DELHI
Incorporation Date
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Class
Category
Sub-Category
Listed
---
Suspended at Exchange
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Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
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Last AGM Date
---
Last Balance Sheet Date
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Financials

Authorized Capital
Rs. 30,000
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
Registered Address
AMB YOUTHIAPA LLP L-73-A, F/F MALVIYA NAGAR NEW DELHI



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to AMB YOUTHIAPA LLP

Last Checked Past / Closed Litigation On 24-09-2023 11:39
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for AMB YOUTHIAPA LLP .

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for AMB YOUTHIAPA LLP

DELHI 07ABGFA8381B1ZK  



Directors

DIN Name Since
07649547 BHUVAN BAM 23-11-2016
07649539 ARVIN BHANDARI 23-11-2016
07649510 MOHIT KALRA 23-11-2016

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