AKSHRAY TRADING PRIVATE LIMITEDActivity: Trading in Maharashtra.Amalgamated |
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CIN U51909MH2005PTC156571 |
ROC RoC-Mumbai |
Incorporation Date 06-10-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 156571 |
Registration Date 06-10-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 16,00,000 |
Contact Information |
E-Mail Address gdhoot@gmail.com |
Registered Address 151-A MITTAL COURTA WING 15TH FLOOR NARIMAN POINT MUMBAI MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to AKSHRAY TRADING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-09-2023 18:05
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for AKSHRAY TRADING PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00294327 | SANTOSHKUMAR PANDEY | 06-10-2005 |
00258316 | SANJAY KOTHARI | 06-10-2005 |
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