AGGARWAL ENTERTAINMENT PRIVATE LIMITEDActivity: Community, personal & Social Services in Delhi.Active |
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CIN U92199DL2001PTC112129 |
ROC RoC-Delhi |
Incorporation Date 23-08-2001 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 112129 |
Registration Date 23-08-2001 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 165,33,500 |
Contact Information |
E-Mail Address info@unitygroup.in |
Registered Address G-3, AGGARWAL CORPORATE TOWER, PLOT NO. 23 DISTT.,CENTRE RAJENDRA PLACE NEW DELHI DL 110008 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to AGGARWAL ENTERTAINMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-09-2023 05:11
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29-02-2008 | Round The Clock Stores Ltd V/S Aggarwal Entertainment Private Limited | High Court of Delhi |
Directors |
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DIN | Name | Since |
00243913 | NARESH AGGARWAL | 23-08-2001 |
00243852 | HARSH VARDHAN BANSAL | 23-08-2001 |
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