ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED

Activity: Transport, storage and Communications in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AAACG7917K
CIN
L63090GJ1998PLC034182
ROC
RoC-Ahmedabad
Incorporation Date
26-05-1998
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
034182
Registration Date
26-05-1998
 
   



Listing Info

National Stock Exchange (NSE) listing as ADANIPORTS since 27-11-2007.

  ISIN Number: INE742F01042 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as ADANIPORTS with code 532921 .

  ISIN Number: INE742F01042 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Marine Port & Services.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
06-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 100000,00,000
Paid Up Capital
Rs. 41700,13,892



Contact Information

E-Mail Address
kamlesh.bhagia@adani.com
Registered Address
ADANI HOUSE, MITHAKHALI SIX ROADS, NAVRANGPURA, AHMEDABAD GJ 380009 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED

Last Checked Past / Closed Litigation On 11-09-2023 21:24
13-10-2022 Central Warehousing Corporation Versus Adani Ports Special Economic Zone Limited (Apsezl) & Others Supreme Court of India
05-09-2022 Adani Ports and Special Economic Zone Limited Versus The Board of Trustees of Jawaharlal Nehru Port Authority & Others Supreme Court of India
27-06-2022 Adani Ports and Special Economic Zone Limited Versus The Board of Trustees of Jawaharlal Nehru Port Authority & Others High Court of Judicature at Bombay
03-03-2022 M/s. Adani Ports & Special Economic Zone Ltd. & Another Versus The Vishakhapatnam Port Trust High Court of Andhra Pradesh
07-05-2013 Adani Ports & Special Economic Zone Ltd. Versus Deputy Commissioner of Income-tax High Court of Gujarat At Ahmedabad



GST Number(s) for ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED

GUJARAT 24AAACG7917K1ZH  
GUJARAT 24AAACG7917K2ZG  
KERALA 32AAACG7917K1ZK  
ODISHA 21AAACG7917K1ZN  
MAHARASHTRA 27AAACG7917K1ZB  



Directors

DIN Name Since
06954879 NIRUPAMA RAO 22-04-2019
AAEPM4578R DEEPAK KRISHNA GOPAL MAHESHWARI 03-05-2018
06811311 MUKESH KUMAR 23-10-2018
ACKPB3290M Kamlesh Prabhudas Bhagia 06-08-2018
02340756 GOPAL KRISHNA PILLAI 19-10-2012
02409519 RADHIKA VIJAY HARIBHAKTI 30-03-2015
00022102 BHARAT KANAIYALAL SHETH 15-10-2019
00006322 RAJESH SHANTILAL ADANI 26-05-1998
AIQPA6627F KARAN GAUTAM ADANI 01-01-2016
03088095 KARAN GAUTAM ADANI 24-05-2017
00064110 MALAY RAMESH MAHADEVIA 31-08-2009
00006273 GAUTAM SHANTILAL ADANI 01-07-2007
01099026 GANESAN RAGHURAM 14-05-2012

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