ACE URBAN INFOCITY LIMITED

Activity: Business Services in Telangana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
36AAACL5895R1ZK
PAN No
AAACL5895R
CIN
U72200TG1997PLC026885
ROC
RoC-Hyderabad
Incorporation Date
11-04-1997
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
026885
Registration Date
11-04-1997
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
27-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 6000,00,000
Paid Up Capital
Rs. 2700,00,000



Contact Information

E-Mail Address
rajendravarma.ch@auinfocity.com
Registered Address
1Q4 A1 CYBER TOWERSHITECH CITY MADHAPUR HYDERABAD. HYDERABAD. TG 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ACE URBAN INFOCITY LIMITED

Last Checked Past / Closed Litigation On 11-09-2023 04:37
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for ACE URBAN INFOCITY LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for ACE URBAN INFOCITY LIMITED

TELANGANA 36AAACL5895R1ZK  



Directors

DIN Name Since
01412010 MAHESH KOLLI 31-03-2017
06863725 VENKAT NARSIMHA REDDY ETTIREDDY 08-05-2015
00220806 ANIL KUMAR CHALAMALASETTY 31-03-2017
01945260 MAURYA CHANDRA PYDAH 24-06-2019
ADFPK1267K SHANKAR KUNA 29-11-2012
BEJPP6120A LAKKIMSETTY VENKATA NAGA PADMANABHAM 29-03-2019
AGMPC9462C RAJENDRA VARMA CHEKURI 25-03-2015

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