ACE URBAN DEVELOPERS PRIVATE LIMITEDActivity: Construction in Andhra Pradesh.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AANCA4001H |
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CIN U45209AP2015PTC096147 |
ROC RoC-Vijayawada |
Incorporation Date 04-02-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 096147 |
Registration Date 04-02-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 24-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 12000,00,000 |
Paid Up Capital Rs. 11753,45,300 |
Contact Information |
E-Mail Address aceurban.ac@gmail.com |
Registered Address No.20-339/5, Opp: Collector Bungalow Chilakalapudi MACHILIPATNAM Srikakulam AP 521001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ACE URBAN DEVELOPERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 28-08-2023 14:53
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ACE URBAN DEVELOPERS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for ACE URBAN DEVELOPERS PRIVATE LIMITED |
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ANDHRA PRADESH | 37AANCA4001H1ZX | |
TELANGANA | 36AANCA4001H1ZZ |
Directors |
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DIN | Name | Since |
01373659 | SHARAD JHINGAN | 22-03-2018 |
01412010 | MAHESH KOLLI | 04-02-2015 |
02153957 | CHALAMALASETTY SWATHI | 25-11-2015 |
ABRPN4843J | KRISH NARAYANAN | 01-09-2017 |
00220806 | ANIL KUMAR CHALAMALASETTY | 04-02-2015 |
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