ACE NEXTGEN PRIVATE LIMITEDActivity: Community, personal & Social Services in Telangana.Active |
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CIN U92490TG2022PTC164267 |
ROC RoC-Hyderabad |
Incorporation Date 29-06-2022 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 164267 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 2,00,000 |
Contact Information |
E-Mail Address secretarial@aceurban.com |
Registered Address Module No A1,A2,A3, Quadrant No.4, 4th Floor, Cyber Towers, Hitec City,Madhapur Hyderabad Hyderabad TG 500081 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ACE NEXTGEN PRIVATE LIMITEDLast Checked Past / Closed Litigation On 20-09-2023 07:45
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ACE NEXTGEN PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00220806 | ANIL KUMAR CHALAMALASETTY | 29-06-2022 |
01412010 | MAHESH KOLLI | 29-06-2022 |
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