2020 MOTORS PRIVATE LIMITEDActivity: Trading in Punjab.Active |
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CIN U50103PB2020PTC050782 |
ROC RoC-Chandigarh |
Incorporation Date 13-02-2020 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 050782 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address t2020motors@yahoo.com |
Registered Address 9 Basant vihar JALANDHAR Jalandhar PB 144001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to 2020 MOTORS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 16:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for 2020 MOTORS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00105969 | VIVEK OHRI | 13-02-2020 |
06563171 | MEENAKSHI KAPOOR | 13-02-2020 |
08671674 | LALIT BATRA | 13-02-2020 |
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